High Courts18 Jul 2007
Mahila Mandal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 07 RAJ CK 0059
Payment of Gratuity Act, 1972 — Section 2
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 25 of 57
High Courts18 Jul 2007Dismissed
Smt. Prem Kumari Mudria Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2007) 211 CTR 500 : (2008) 303 ITR 128
Income Tax Act, 1961 — Section 260A
High Courts18 Jul 2007
Gopal Singh Vs Gaj Singh and Others
Rajasthan High Court · AIR 2007 Raj 227 : (2007) 4 RLW 3536
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 10, 8
High Courts17 Jul 2007
Ram Sukh and Others Vs Gyan Chand and Others
Rajasthan High Court · (2009) ACJ 433
Motor Vehicles Act, 1988 — Section 149(2)
High Courts17 Jul 2007Allowed
Raju Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 55
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34, 341, 342
High Courts17 Jul 2007Dismissed
Usha Sharma (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 418 : (2008) 3 SLJ 463
Rajasthan Educational Service Rules, 1970 — Rule 19
High Courts17 Jul 2007Allowed
Banswara Syntex Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 4 RLW 2995
Finance Act, 1994 — Section 2, 91, 92, 93, 94
High Courts17 Jul 2007Dismissed
Dinesh Chandra Swami Vs A. Mohammad Madani
Rajasthan High Court · (2009) 5 RCR(Civil) 537 : (2008) 1 RCR(Criminal) 556 : (2007) 4 RLW 3452
High Courts17 Jul 2007Dismissed
Chandra Bai Vs Khandal Vipra Vidyalay Samiti and Others
Rajasthan High Court · AIR 2008 Raj 1
Civil Procedure Code, 1908 (CPC) — Section 146Transfer of Property Act, 1882 — Section 52
High Courts17 Jul 2007Allowed
Ranjeet Gayan @ Manik Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 45
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2007
Prabhat Bhatnagar Vs State and Others
Rajasthan High Court · (2007) CriLJ 4349
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B, 380, 404, 406, 420
High Courts17 Jul 2007Allowed
Ghewar Ram Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 801
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts17 Jul 2007
Ramji Upadhyay Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 421
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 22
High Courts16 Jul 2007Allowed
Munna Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 82
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts16 Jul 2007Dismissed
Ajay Nahta Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 BC 103 : (2008) 1 RLW 221
Criminal Procedure Code, 1973 (CrPC) — Section 114, 311, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts16 Jul 2007Dismissed
Manoj Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 07 RAJ CK 0076
High Courts16 Jul 2007
Satish Chand Singhal Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 4132
Penal Code, 1860 (IPC) — Section 287, 425Prevention of Damage to Public Property Act, 1984 — Section 3Telegraph Act, 1885 — Section 25, 25A
High Courts16 Jul 2007Dismissed
Kirta Ram Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 1438
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts16 Jul 2007
Bangali and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 57
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 301, 302