High Courts24 Jul 2007Dismissed
Kota Mini Bus Malik Sangh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2007 Raj 228
Motor Vehicles Act, 1988 — Section 111, 2
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 24 of 57
High Courts24 Jul 2007
Shripat and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 591
Penal Code, 1860 (IPC) — Section 364A, 365
High Courts24 Jul 2007Dismissed
Lurgi Metallurgie Gmbh Vs Union of India (UOI)
Rajasthan High Court · (2008) 9 STR 451
Finance Act, 1994 — Section 73(1), 73(1)(a)
High Courts23 Jul 2007Dismissed
Dev Kishan Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 07 RAJ CK 0087
Rajasthan Panchayati Raj Act, 1994 — Section 79
High Courts23 Jul 2007Allowed
Mst. Prem Bai Vs Kela Ram and Others
Rajasthan High Court · AIR 2007 Raj 238
Hindu Marriage Act, 1955 — Section 10, 8Succession Act, 1925 — Section 213
High Courts23 Jul 2007Allowed
Rajaram Kandoi Vs Divisional Commissioner and Others
Rajasthan High Court · AIR 2007 Raj 233
High Courts23 Jul 2007Dismissed
Chandra Prakash and Smt. Kamlesh Jain Vs Ram Singh and Others
Rajasthan High Court · (2007) 07 RAJ CK 0001
High Courts20 Jul 2007
Gaura Devi (Smt.) and Others Vs Mr. Kishan Lal and Another
Rajasthan High Court · (2008) 1 WLN 382
High Courts20 Jul 2007
Jagdish Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 217 CTR 472 : (2007) 4 RLW 3127
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 139, 142, 281B, 45Transfer of Property Act, 1882 — Section 53A, 54
High Courts20 Jul 2007Dismissed
Western Rajasthan Colour Lab Association Vs Union of India (UOI)
Rajasthan High Court · (2008) 9 STR 351
Finance Act, 1994 — Section 67
High Courts20 Jul 2007Dismissed
Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 07 RAJ CK 0024
High Courts19 Jul 2007
Mahesh Chandra Rawat Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RCR(Criminal) 735 : (2007) 4 RLW 3442
Criminal Procedure Code, 1973 (CrPC) — Section 262, 313, 326Essential Commodities Act, 1955 — Section 12A, 3, 7, 8
High Courts19 Jul 2007Dismissed
Commissioner, Municipal Council and Another Vs Satya Prakash Sharma and Others
Rajasthan High Court · (2007) 07 RAJ CK 0074
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts19 Jul 2007
Prema alias Prem Singh Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 4638 : (2007) 4 RLW 2999
Constitution of India, 1950 — Article 14, 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 1, 15, 41, 8
High Courts19 Jul 2007Allowed
Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 49
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 363, 364
High Courts18 Jul 2007Allowed
Ram Swaroop Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 07 RAJ CK 0124
High Courts18 Jul 2007
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 53
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts18 Jul 2007
Rajendra Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 62
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts18 Jul 2007
Goverdhan Das Keswani Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 424
Constitution of India, 1950 — Article 48