High Courts03 Aug 2007Allowed
Khandelia Oil and General Mills (P) Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 10 VST 584
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 22 of 57
High Courts03 Aug 2007
Khem Chand @ Khemesh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 586
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts02 Aug 2007Dismissed
Hyderabad Industries Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3462
Constitution of India, 1950 — Article 14, 142, 301, 303, 304
High Courts02 Aug 2007Allowed
Basant Kumar Jha Vs Smt. Mithlesh Jha
Rajasthan High Court · AIR 2007 Raj 243 : (2007) 4 RLW 3267
Hindu Marriage Act, 1955 — Section 13
High Courts02 Aug 2007Dismissed
Jagat Explosives Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2007) 212 CTR 244
High Courts02 Aug 2007Allowed
Gheesa Lal @ Banwari Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 229
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 379
High Courts02 Aug 2007Dismissed
Dwarka Prasad Vs ADJ Bharatpur and Another
Rajasthan High Court · (2007) 08 RAJ CK 0002
High Courts01 Aug 2007Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Dey's Medical Store
Rajasthan High Court · (2009) 23 VST 92
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts01 Aug 2007Allowed
Jai Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1497
Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts01 Aug 2007Allowed
Mohd. Sahid and Others Vs Smt. Ramjano
Rajasthan High Court · (2007) 08 RAJ CK 0016
High Courts31 Jul 2007
Ram Narayan and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 239
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts31 Jul 2007Allowed
Hanuman Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 232
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts31 Jul 2007
Baby Bharati, Kamla Bai and Sumer Chand Vs Harish Kumar and Others
Rajasthan High Court · (2007) 07 RAJ CK 0061
High Courts30 Jul 2007Dismissed
Commissioner of Income Tax Vs EID Mohd. Nizammudin
Rajasthan High Court · (2007) 212 CTR 13 : (2007) 294 ITR 139
Income Tax Act, 1961 — Section 260A, 28, 41
High Courts30 Jul 2007Allowed
Lord Venketshwara Caterers Vs Commercial Taxes Officer, Anti Evasion, Zone-I
Rajasthan High Court · (2007) 10 VST 535
Constitution of India, 1950 — Article 366
High Courts27 Jul 2007
State of Rajasthan and Others Vs Satya Prakash and Another
Rajasthan High Court · (2008) 1 WLN 228
High Courts27 Jul 2007Allowed
Santosh Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 613
High Courts27 Jul 2007Dismissed
Sabko Industries Vs Avon Emery Industries
Rajasthan High Court · (2007) 35 PTC 533
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jul 2007
Ram Pratap Vs Lrs. of Mansukhram and Others
Rajasthan High Court · (2008) 1 WLN 120
Rajasthan Tenancy Act, 1955 — Section 88, 92A
High Courts27 Jul 2007Dismissed
Shah Pukhraj and Others Vs Legal Representatives of Keshari Mal
Rajasthan High Court · (2007) 07 RAJ CK 0006
Limitation Act, 1963 — Article 142