High Courts09 Aug 2007Dismissed
New Balaji Electronics Vs RIICO Ltd. and Another
Rajasthan High Court · (2007) 08 RAJ CK 0011
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 21 of 57
High Courts08 Aug 2007
Shree Metallic Yarn Industries Vs Commercial Taxes Officer
Rajasthan High Court · (2009) 19 VST 270
Central Excises and Salt Act, 1944 — Entry 15A(2)
High Courts08 Aug 2007
Arpita Singhvi (Miss.) Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 WLN 273
High Courts08 Aug 2007
Ghasi Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 692
Penal Code, 1860 (IPC) — Section 149, 302
High Courts08 Aug 2007Allowed
Ramswaroop Vs Charanjeet Singh and Others
Rajasthan High Court · (2007) 4 RLW 3427
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 193, 195, 196, 228
High Courts07 Aug 2007Allowed
Someshwar Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1446
Penal Code, 1860 (IPC) — Section 302
High Courts07 Aug 2007Dismissed
Uganti Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3445
Constitution of India, 1950 — Article 14
High Courts07 Aug 2007Dismissed
Smt. Dharmi Bai Vs Pramod Kumar
Rajasthan High Court · (2007) 08 RAJ CK 0055
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Aug 2007
Raghukul Vikas Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 506
Rajasthan Land Revenue Act, 1956 — Section 82, 91
High Courts07 Aug 2007Dismissed
Pratap Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 4357 : (2008) 1 RLW 34 : (2007) 4 RLW 34
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 176, 201, 302, 304, 84
High Courts07 Aug 2007
Murlidhar Sharma Vs Rent Control Tribunal and Another
Rajasthan High Court · (2007) 08 RAJ CK 0046
High Courts07 Aug 2007Dismissed
Lakhan and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 4758
Arms Act, 1959 — Section 25, 3, 35Criminal Procedure Code, 1973 (CrPC) — Section 311, 374Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts07 Aug 2007Allowed
Anoop Singh Vs The Judge, Industrial Tribunal and Others
Rajasthan High Court · (2008) 116 FLR 721 : (2007) 4 RLW 3532
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts07 Aug 2007
Manju Devi (Smt.) Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) 1 RLW 603
High Courts06 Aug 2007
Rampuri (Shri) and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 226
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 498A
High Courts06 Aug 2007Dismissed
Shabbir and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 594
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Aug 2007Dismissed
Maharao Brijraj Singh Vs Smt. Sarawati Devi Sharma @ Poddarni and Others
Rajasthan High Court · (2009) 5 RCR(Civil) 522 : (2007) 4 RLW 3526
Civil Procedure Code, 1908 (CPC) — Section 100AConstitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 6
High Courts06 Aug 2007Dismissed
Paras Ram Vs The Excise Commissioner and Others
Rajasthan High Court · (2007) 08 RAJ CK 0008
Constitution of India, 1950 — Article 226Rajasthan High Court Ordinance, 1949 — Section 18
High Courts03 Aug 2007
L.Rs. of Narendrapal Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 RLW 1532
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts03 Aug 2007Allowed
Mahaveer and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3444
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 323, 342, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3