High Courts27 Jul 2007Dismissed
State of Rajasthan and Another Vs Deys Medical Stores Ltd. and Another
Rajasthan High Court · (2008) 1 RLW 432
Rajasthan Sales Tax Act, 1954 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 23 of 57
High Courts26 Jul 2007
Lrs. of Netram and Another Vs Board of Revenue and Others
Rajasthan High Court · (2007) 3 WLN 395
Rajasthan Tenancy Act, 1955 — Section 19
High Courts26 Jul 2007
Prabhu Dayal and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 200
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Jul 2007Allowed
Shiv Shramik Theka Sahkari Samiti Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2007 Raj 235 : (2007) 4 RLW 3608
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 136
High Courts26 Jul 2007Dismissed
Commissioner of Income Tax Vs Maheshwari Nirman Udyog
Rajasthan High Court · (2007) 211 CTR 579 : (2008) 302 ITR 201
Income Tax Act, 1961 — Section 260A, 269SS, 271D, 273B, 274
High Courts26 Jul 2007
Samratha Ram and Others Vs Hari Bhai and Others
Rajasthan High Court · (2007) 07 RAJ CK 0060
Motor Vehicles Act, 1988 — Section 171
High Courts26 Jul 2007Allowed
Ghanshyam Soni Vs State of Rajasthan and Another
Rajasthan High Court · (2007) CriLJ 4504 : (2007) 4 RLW 3124
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 362Penal Code, 1860 (IPC) — Section 323, 452, 482
High Courts26 Jul 2007
Datu Mal and Others Vs Seth Madan Gopal and Others
Rajasthan High Court · (2008) 1 WLN 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts26 Jul 2007
Raj Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 3 WLN 392
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Jul 2007
Manmohan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 3 WLN 578
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Jul 2007
Mohammed Hussain Khatri Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 566
High Courts25 Jul 2007Dismissed
Jaipur Aloo Aratia Sangh Vs State of Raj. and Others
Rajasthan High Court · (2008) 2 RLW 1133
Constitution of India, 1950 — Article 19(1)(g)Rajasthan Agricultural Produce Markets Act, 1961 — Section 5
High Courts25 Jul 2007Dismissed
Smt. Hirki and Another Vs National Insurance Co. and Another
Rajasthan High Court · (2007) 07 RAJ CK 0085
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts25 Jul 2007
Ladulal and Another Vs Smt. Munni Devi
Rajasthan High Court · (2008) 2 WLN 167
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 2007Allowed
Iliyas @ Iliyar Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 187
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 465Evidence Act, 1872 — Section 145, 155Penal Code, 1860 (IPC) — Section 302, 34, 392, 397, 460
High Courts25 Jul 2007
Om Prakash and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 190
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts25 Jul 2007
Gajanand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 91
High Courts25 Jul 2007Dismissed
State of Rajasthan and Others Vs Board of Revenue and Others
Rajasthan High Court · AIR 2008 Raj 33
Rajasthan Escheats Regulation Act, 1956 — Section 6
High Courts24 Jul 2007Dismissed
Smt. Rekha Ben and Another Vs Ranjeet Singh and Another
Rajasthan High Court · (2007) 07 RAJ CK 0086
High Courts24 Jul 2007Dismissed
Navneet Suchdeva Vs The Rent Appellate Tribunal and Another
Rajasthan High Court · (2007) 07 RAJ CK 0080
Rajasthan Rent Control Act, 2001 — Section 6