High Courts20 Aug 2007Allowed
Ravi Kumar Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 647
Criminal Procedure Code, 1973 (CrPC) — Section 329Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 19 of 57
High Courts20 Aug 2007
Prabhat and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 672
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Aug 2007Dismissed
Mohd. Fahim Rizvi Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 08 RAJ CK 0066
High Courts20 Aug 2007
Shah Rukh Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 809
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)
High Courts20 Aug 2007
Mani Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 476
High Courts20 Aug 2007
Nakul Shah Vs The Municipal Board and Another
Rajasthan High Court · (2008) 1 WLN 395
High Courts17 Aug 2007
Ved Prakash and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 472
High Courts17 Aug 2007Allowed
Vimla Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3186
Constitution of India, 1950 — Article 226
High Courts17 Aug 2007
Prabhati Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 859
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 447
High Courts17 Aug 2007Dismissed
Lala Ram @ Jitendra Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 732
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 2007Dismissed
Hari Ram @ Papiya Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1470
Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 2007Allowed
Pradeep Hinger Vs State of Raj. and Others
Rajasthan High Court · (2008) 1 RLW 456
Constitution of India, 1950 — Article 14, 21, 226
High Courts16 Aug 2007Dismissed
Hari Kishan and Others Vs Appellate Rent Tribunal and Others
Rajasthan High Court · (2007) 08 RAJ CK 0069
High Courts14 Aug 2007
Sultan and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 676
Penal Code, 1860 (IPC) — Section 149, 302
High Courts14 Aug 2007Dismissed
Sobhag Narain Mathur Vs Sudershan Lal and Another
Rajasthan High Court · AIR 2008 Raj 5 : (2008) 2 CivCC 738 : (2008) 1 RCR(Rent) 424 : (2008) 1 RLW 845
Partnership Act, 1932 — Section 47
High Courts14 Aug 2007Allowed
State of Rajasthan Vs Tej Enterprises and Others
Rajasthan High Court · (2008) 1 RLW 397
Essential Commodities Act, 1955 — Section 6APetroleum Act, 1934 — Section 4, 6C
High Courts14 Aug 2007Dismissed
National Bearing Company (Jaipur) Ltd. Vs State and Others
Rajasthan High Court · AIR 2008 Raj 28
Companies Act, 1956 — Section 31Rajasthan Stamp Law (Adaptation) Act, 1952 — Section 3
High Courts13 Aug 2007Dismissed
Dhanna Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 644
Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Aug 2007Dismissed
Rampal Vs All Brahmin Swarnkar Panchayat and Others
Rajasthan High Court · (2007) 4 RLW 3184
Rajasthan Rent Control Act, 2001 — Section 1(2)
High Courts13 Aug 2007Dismissed
Akhtar Ali Vs A.D.J. (Fast Track) and Another
Rajasthan High Court · (2008) 1 RLW 274
Rajasthan Rent Control Act, 2001 — Section 1(2)