High Courts24 Aug 2007Dismissed
Ghewar Chand Soni Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 08 RAJ CK 0058
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 18 of 57
High Courts24 Aug 2007Allowed
Chhitar Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1478
Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts23 Aug 2007Dismissed
Brijendra Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1460
Penal Code, 1860 (IPC) — Section 302, 324, 448
High Courts23 Aug 2007Dismissed
Alok Tiwari Vs State and Others
Rajasthan High Court · (2008) 2 RLW 1102
High Courts23 Aug 2007Dismissed
Koheera Finishing Centre Vs Regional Director, E.S.I. and Another
Rajasthan High Court · (2008) ACJ 541 : (2008) 1 RCR(Civil) 785 : (2008) 1 RCR(Rent) 180 : (2008) 1 RLW 27
Civil Procedure Code, 1908 (CPC) — Section 100A, 104, 96COMPANIES ACT, 1956 — Section 397, 398Constitution of India, 1950 — Article 225
High Courts23 Aug 2007
Ram Ratan and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1278
Penal Code, 1860 (IPC) — Section 148, 302, 447
High Courts23 Aug 2007Dismissed
Commissioner of Income Tax Vs Dr. A.M. Singhvi
Rajasthan High Court · (2007) 212 CTR 1 : (2008) 302 ITR 26
Income Tax Act, 1961 — Section 260A, 37
High Courts23 Aug 2007
Jasveer Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 251
Constitution of India, 1950 — Article 226(3)
High Courts22 Aug 2007Allowed
Champawat Kisan Seva Kendra Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 1 RLW 393
High Courts22 Aug 2007Dismissed
Ghan Shyam Vs D.C. Kaushal and Others
Rajasthan High Court · (2007) 08 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Aug 2007Dismissed
Paras Ram Vs Dhani Ram and Gopi Lal
Rajasthan High Court · (2007) 08 RAJ CK 0063
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts22 Aug 2007Dismissed
Smt. Ratan Devi Vs Gujarat State Road Transport Corpn. and Others
Rajasthan High Court · (2007) 08 RAJ CK 0056
High Courts22 Aug 2007
Shyam Bihari Gupta (Dr.) Vs The Rent Tribunal and Others
Rajasthan High Court · (2008) 1 RLW 262 : (2007) 3 WLN 191
Rajasthan Rent Control Act, 2001 — Section 15, 21
High Courts22 Aug 2007Dismissed
Dr. Shyam Bihari Gupta Vs The Rent Tribunal and Others
Rajasthan High Court · (2007) 1 RLW 262
Rajasthan Rent Control Act, 2001 — Section 21(3)
High Courts21 Aug 2007Dismissed
Ninnal Singh Vs Bhoj Raj
Rajasthan High Court · (2007) 08 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2007Allowed
Shikhar Chand Vs Suresh Chand and Another
Rajasthan High Court · (2008) 1 CivCC 10 : (2009) 5 RCR(Civil) 88 : (2008) 2 RLW 1140
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Aug 2007Dismissed
Shanti Lal Chhipa Vs Rajasthan Civil Service Appellate Tribunal and Others
Rajasthan High Court · (2007) 08 RAJ CK 0065
High Courts21 Aug 2007Allowed
Sandeep Kumar Vs Smt. Sonila Kumar
Rajasthan High Court · AIR 2008 Raj 75 : (2008) 1 CivCC 438 : (2009) 5 RCR(Civil) 557
Hindu Marriage Act, 1955 — Section 13
High Courts21 Aug 2007Allowed
Dinesh Pouches Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2808 : (2008) 16 VST 387
Constitution of India, 1950 — Article 301, 304(a)
High Courts20 Aug 2007Allowed
Shareef Mohammad Vs The State of Rajasthan and Another
Rajasthan High Court · (2007) 08 RAJ CK 0107
Negotiable Instruments Act, 1881 (NI) — Section 138