High Courts10 Sept 2007Dismissed
Union of India (UOI) Vs Central Administrative Tribunal, Jaipur Bench and Gopal Krishan Sharma
Rajasthan High Court · (2007) 09 RAJ CK 0037
Railway Property (Unlawful Possession) Act, 1966 — Section 3
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 16 of 57
High Courts10 Sept 2007Allowed
Rajesh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1030
Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Sept 2007
Milkh Raj Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 09 RAJ CK 0014
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 427, 447
High Courts10 Sept 2007Dismissed
Rajendra Kumar Sharma Vs The State of Rajasthan
Rajasthan High Court · (2007) 09 RAJ CK 0006
High Courts07 Sept 2007
Mehanga Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 232
High Courts07 Sept 2007
Gaj Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1104
Wild Life (Protection) Act, 1972 — Section 28
High Courts07 Sept 2007
Rajasthan Van Majdoor Mahasangh and Van Shramik Ekta Sangh, I.G.N.P. (CITU) Vs State and Others
Rajasthan High Court · (2007) 09 RAJ CK 0054
Constitution of India, 1950 — Article 32
High Courts07 Sept 2007
Kedar and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1331
Penal Code, 1860 (IPC) — Section 14, 302, 326
High Courts06 Sept 2007Dismissed
Mahendra Singh Rao Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 09 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Sept 2007Allowed
Mohru Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1223
Penal Code, 1860 (IPC) — Section 302
High Courts06 Sept 2007Dismissed
Commissioner of Income Tax Vs Gotan Lime Stone Khanij Udyog and A.R. Enterprises (P) Ltd.
Rajasthan High Court · (2007) 211 CTR 585 : (2008) 299 ITR 368
Constitution of India, 1950 — Article 32Income Tax Act, 1961 — Section 143, 2, 263, 28, 32
High Courts06 Sept 2007Dismissed
Shail Bala (Smt.) Vs The Union of India (UOI) and Others
Rajasthan High Court · (2008) 2 RLW 1506
High Courts05 Sept 2007Dismissed
Sudhir Vishnoi Vs Central Bureau of Narcotics
Rajasthan High Court · (2007) 09 RAJ CK 0099
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 67
High Courts05 Sept 2007Allowed
Suraj Mal Vs The State of Rajasthan
Rajasthan High Court · (2007) 09 RAJ CK 0098
Penal Code, 1860 (IPC) — Section 302
High Courts05 Sept 2007
Ram Lal Vs Mahender Singh Mahender Singh Vs Ram Lal
Rajasthan High Court · AIR 2008 Raj 8 : (2008) 2 MLJ 349 : (2008) 2 RCR(Civil) 447 : (2008) 2 RCR(Criminal) 367 : (2008) 1 RLW 649
Penal Code, 1860 (IPC) — Section 302, 306
High Courts05 Sept 2007Dismissed
Tara Chand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1505
High Courts05 Sept 2007
Umrao Singh Buliya Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 490
Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 9
High Courts05 Sept 2007
Jannat Firdosh and Another Vs Alfu and Others
Rajasthan High Court · (2008) 1 WLN 374
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 207(1)
High Courts03 Sept 2007
Kaluram Vs State of Rajasthan
Rajasthan High Court · (2007) 09 RAJ CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Sept 2007
Pratap Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2008) 1 WLN 249
Rajasthan Land Revenue Act, 1956 — Section 75