High Courts17 Sept 2007
Mandir Shri Ramchandraji Sthan Deogarh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 355
Land Acquisition Act, 1894 — Section 17(4), 4, 6
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 15 of 57
High Courts17 Sept 2007Dismissed
Laxmi Lal Vs State of Raj. and Another
Rajasthan High Court · (2008) 1 RLW 827
High Courts14 Sept 2007Dismissed
State of Rajasthan Vs Ganpati Lal and Another
Rajasthan High Court · (2008) CriLJ 2108 : (2008) 2 RLW 1179
Penal Code, 1860 (IPC) — Section 406
High Courts14 Sept 2007
Suo Motu Vs Mahendra Kumar Sharma
Rajasthan High Court · (2007) 09 RAJ CK 0064
Industrial Disputes Act, 1947 — Section 29
High Courts14 Sept 2007
Lala @ Ashok Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 829
Penal Code, 1860 (IPC) — Section 302, 452
High Courts14 Sept 2007Allowed
Satendra Vs Ramjilal and Another
Rajasthan High Court · (2008) CriLJ 945
Penal Code, 1860 (IPC) — Section 201, 304
High Courts14 Sept 2007
Deepak and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 739
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 302, 307
High Courts13 Sept 2007Allowed
Ghanshyam Das Choudhary Vs Manoj Kumar and Others
Rajasthan High Court · (2008) 2 RLW 1092
Motor Vehicles Act, 1988 — Section 147
High Courts13 Sept 2007Allowed
Arseeda Vs State
Rajasthan High Court · (2008) 4 RCR(Criminal) 18 : (2008) 2 RLW 1531 : (2008) 2 RLW 1343
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts12 Sept 2007
Lrs. of Basti Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 36
High Courts12 Sept 2007Allowed
Ratan Vs Ajmer Central Co-operative Bank and Others
Rajasthan High Court · AIR 2008 Raj 144
High Courts12 Sept 2007
Shyam Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1187
Penal Code, 1860 (IPC) — Section 300, 302
High Courts12 Sept 2007Dismissed
Assistant Commercial Taxes Officer Vs Rajasthan Gramodyog Sansthan
Rajasthan High Court · (2008) 2 RLW 1337
Rajasthan Khadi and Village Industries Commission Act, 1956 — Section 8(5)Rajasthan Sales Tax Act, 1954 — Section 11B, 7AA
High Courts12 Sept 2007
Megh Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 804
Penal Code, 1860 (IPC) — Section 148, 307, 323
High Courts11 Sept 2007
Om Singh Vs State and Others
Rajasthan High Court · (2008) 1 WLN 34
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Sept 2007Dismissed
Union of India (UOI) and Another Vs Kumari Amrit Kaur Rai and Another
Rajasthan High Court · (2008) 116 FLR 723 : (2008) 2 RLW 1123
Railway Establishment Manual — Paragraph 302
High Courts11 Sept 2007
Laxmi (Mst.) and Others Vs Rajendra and Others
Rajasthan High Court · (2008) 1 WLN 172
High Courts11 Sept 2007
Jodhpur Nagrik Sahkari Bank Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 205
Rajasthan Co-operative Societies Act, 2001 — Section 107
High Courts10 Sept 2007
Hotel Meru Palace Karamchari Sangthan Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 117 FLR 133 : (2008) 2 WLN 203
Industrial Disputes Act, 1947 — Section 10K
High Courts10 Sept 2007Dismissed
Bhanwarlal Prajapat Vs Union of India (UOI) and Another
Rajasthan High Court · (2007) 09 RAJ CK 0046
Industrial Disputes Act, 1947 — Section 10, 12, 25H