High Courts26 Sept 2007Dismissed
Jagat Singh Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 1744
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 302, 451
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 13 of 57
High Courts26 Sept 2007
Babu and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1238
Penal Code, 1860 (IPC) — Section 149, 302, 325
High Courts26 Sept 2007
Mohan Ram Nehara Vs State and Others
Rajasthan High Court · (2007) 09 RAJ CK 0001
Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)
High Courts25 Sept 2007
Prabhu Dayal Vs Central Administrative Tribunal and Others
Rajasthan High Court · (2008) 2 WLN 256
Administrative Tribunals Act, 1985 — Section 19Railways (Disciplinary and Appeal) Rules, 1968 — Rule 14(2)
High Courts24 Sept 2007Dismissed
Pawan Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 634
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120, 120B, 302, 34, 364
High Courts24 Sept 2007Dismissed
Narayan Lal Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 09 RAJ CK 0057
High Courts24 Sept 2007
Jagdish Kumar Vs State and Others Heera Ram Vs State and Another
Rajasthan High Court · (2007) 09 RAJ CK 0056
High Courts24 Sept 2007
Chhagan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 09 RAJ CK 0045
Industrial Disputes Act, 1947 — Section 10, 12, 25F, 25G, 25H
High Courts24 Sept 2007Allowed
Durgesh Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1304
Constitution of India, 1950 — Article 309
High Courts21 Sept 2007
Sohan Lal Vs Gram Panchayat and Others
Rajasthan High Court · (2008) 1 WLN 396
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj Act, 1994 — Section 124, 97
High Courts21 Sept 2007Dismissed
Leela Sharma Vs State of Raj. and Others
Rajasthan High Court · (2008) 1 RLW 656
Rajasthan Municipalities (Motion of No-confidence against Chairman and Vice Chairman) Rules, 1974 — Rule 3(1)
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax Vs Jethmal Boob
Rajasthan High Court · (2008) 215 CTR 36 : (2009) 315 ITR 197
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts21 Sept 2007
Commissioner of Wealth Tax Vs Gajsingh, Ex-Ruler of Jodhpur
Rajasthan High Court · (2007) 213 CTR 181 : (2008) 170 TAXMAN 283
Wealth Tax Act, 1957 — Rule 20(3)
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax Vs Chandra Chemoux P. Ltd.
Rajasthan High Court · (2008) 215 CTR 43 : (2008) 298 ITR 98
Income Tax Act, 1961 — Section 158BB, 256
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax Vs Harish Boob
Rajasthan High Court · (2008) 215 CTR 30
Income Tax Act, 1961 — Section 256(2)
High Courts21 Sept 2007
United India Insurance Company Ltd. Vs Satya Narain Sharma and Others
Rajasthan High Court · (2008) ACJ 909 : AIR 2008 Raj 23 : (2008) 1 RCR(Civil) 798 : (2008) 1 RLW 1
Motor Vehicles Act, 1988 — Section 140, 141, 142, 158, 161
High Courts21 Sept 2007
Pawan Kumar Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 262
Rajasthan Panchayati Raj Act, 1994 — Section 19
High Courts21 Sept 2007Allowed
G.B. Reddy and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 09 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 193Motor Vehicles Act, 1988 — Section 74, 75Penal Code, 1860 (IPC) — Section 120B, 504
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax Vs Smt. Chandra Boob
Rajasthan High Court · (2008) 215 CTR 32 : (2009) 316 ITR 357
Income Tax Act, 1961 — Section 256(2)
High Courts21 Sept 2007
Gopal Ram and Others Vs Shanker Lal and Others
Rajasthan High Court · (2008) 1 WLN 516