COURT ARCHIVE

Rajasthan High Court judgments, 2007

1,132 judgments · page 12 of 57

High Courts01 Oct 2007Allowed

Smt. Raj Kunwar Kalani and Rekha Kalani Vs State and Another

Rajasthan High Court · (2007) 10 RAJ CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Drugs (Control) Act, 1950 — Section 16Drugs and Cosmetics Act, 1940 — Section 17, 17A, 18, 25, 27

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High Courts01 Oct 2007Allowed

Northern Minerals Ltd. and Others Vs State

Rajasthan High Court · (2007) 10 RAJ CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 22, 24, 29, 3, 31

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High Courts01 Oct 2007Dismissed

Swaroop Devi (Smt.) and Another Vs Murti Bhagwan Satya Narainji

Rajasthan High Court · (2008) 2 RLW 951

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts01 Oct 2007

Paramveer Singh Vs Suresh Kanwar

Rajasthan High Court · (2008) 2 DMC 276

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts27 Sept 2007

Ridhi Sidhi Builders and Party Vs Urban Improvement Trust and Another

Rajasthan High Court · (2008) 1 WLN 276

Urban Improvement (Disposal of Urban Land) Rules, 1974 — Rule 17(5)

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High Courts27 Sept 2007Dismissed

Rajmata Gayatri Devi Vs Distt. Judge and Others

Rajasthan High Court · (2008) 2 RLW 1197

Succession Act, 1925 — Section 276, 372, 57

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High Courts27 Sept 2007Dismissed

Rajasthan State Agriculture Marketing Board and Others Vs Gulab Chand Mittal and Another

Rajasthan High Court · (2008) 1 RLW 791

Rajasthan Agricultural Produce Markets Act, 1961 — Section 22FFF

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High Courts27 Sept 2007

Gurudeo Singh and Others Vs The Collector and Others

Rajasthan High Court · (2008) 1 WLN 209

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22

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High Courts27 Sept 2007

Poonam Arora (Mrs.) Vs Union of India (UOI) and Others

Rajasthan High Court · (2008) 2 RLW 1321

Administrative Tribunals Act, 1985 — Section 21(1)(b)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 25A

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High Courts27 Sept 2007Dismissed

Suresh Gupta and Others Vs State of Raj. and Others

Rajasthan High Court · (2008) 2 RLW 969

Constitution of India, 1950 — Article 226(3)Rajasthan Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 23

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High Courts27 Sept 2007

Sarla Bhargava Vs State and Others

Rajasthan High Court · (2007) 09 RAJ CK 0048

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High Courts27 Sept 2007

Govind M. Pujara Vs Bank of India and Others

Rajasthan High Court · AIR 2008 Raj 36 : (2008) 2 RLW 1112

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A

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High Courts27 Sept 2007

Commissioner of Income Tax Vs Kamal and Co.

Rajasthan High Court · (2007) 213 CTR 200 : (2009) 308 ITR 129

Income Tax Act, 1961 — Section 132, 133A, 33A

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High Courts27 Sept 2007

Union of India (UOI) and Others Vs Ex Lans Nayak Bega Ram

Rajasthan High Court · (2008) 2 WLN 56

Army Rules, 1954 — Rule 115(2)Constitution of India, 1950 — Article 226

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High Courts27 Sept 2007Dismissed

Kailash Singh Vs Ramveer Singh and Another

Rajasthan High Court · (2008) CriLJ 290

Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49Penal Code, 1860 (IPC) — Section 306, 376, 457

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High Courts26 Sept 2007Allowed