High Courts10 Oct 2007
State Vs Ram Charan
Rajasthan High Court · (2008) 3 WLN 468
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 10 of 57
High Courts10 Oct 2007Allowed
Prabhati Lal Vs State
Rajasthan High Court · (2007) 10 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 173, 190, 202Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts10 Oct 2007Allowed
Srikishan Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 10 RAJ CK 0002
Rajasthan Gallantry Awards (Cash Rewards and Land Grants) Rules, 1966 — Rule 4Rajasthan Land Revenue Act, 1956 — Section 101(1)
High Courts09 Oct 2007
Mohan Lal Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 2 RLW 1037
High Courts09 Oct 2007Allowed
Bhonti Devi and Others Vs Avtar Singh and Others
Rajasthan High Court · (2008) ACJ 1207
High Courts09 Oct 2007
Jodhpur Chartered Accountant Society and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 212 CTR 373
Income Tax Act, 1961 — Section 139, 139C
High Courts09 Oct 2007
Rajendra Prasad Vs Jugal Kishore and Another
Rajasthan High Court · (2008) 1 WLN 171
High Courts09 Oct 2007
Gopal Singh Vs The Election Tribunal-Cum-CJ(SD) No. 3 and Others
Rajasthan High Court · (2008) 1 WLN 442
Constitution of India, 1950 — Article 227
High Courts09 Oct 2007
Gurukul Medical Institute of Electropathy and Hospital Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 521
High Courts05 Oct 2007
A. Patashi and Others Vs Ramgopal
Rajasthan High Court · (2007) 10 RAJ CK 0093
High Courts05 Oct 2007
Poonaram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 460
Constitution of India, 1950 — Article 227
High Courts05 Oct 2007
Bhuri (Smt.) and Another Vs The MACT and Others
Rajasthan High Court · (2008) 2 WLN 100
High Courts05 Oct 2007
Gyarasi Devi and Others Vs Ramesh Kumar Yadav and Others
Rajasthan High Court · (2008) ACJ 863
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Oct 2007Allowed
Sheikh Mohd. Afzal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2008 Raj 21
High Courts05 Oct 2007
Ranjeet Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 369
Constitution of India, 1950 — Article 226
High Courts05 Oct 2007Allowed
Sajjan Singh Jain and Others Vs State
Rajasthan High Court · (2007) 10 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 190, 319, 482Insecticides Act, 1968 — Section 34Prevention of Food Adulteration Act, 1954 — Section 13, 16, 17, 2, 7
High Courts05 Oct 2007Allowed
Pradeep Kumar Taneja Vs State
Rajasthan High Court · (2007) 10 RAJ CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 161, 228, 240, 482Penal Code, 1860 (IPC) — Section 415, 420, 467, 468, 471
High Courts05 Oct 2007Dismissed
Pionner Fabricators (P) Ltd. Vs Indian Oil Corpn. Ltd.
Rajasthan High Court · (2007) 10 RAJ CK 0046
Arbitration and Conciliation Act, 1996 — Section 11
High Courts05 Oct 2007
Commissioner of Income Tax Vs Rajasthan Financial Corporation
Rajasthan High Court · (2007) 213 CTR 184
COMPANIES ACT, 1956 — Section 3Income Tax Act, 1961 — Section 2, 256, 263, 3, 36
High Courts05 Oct 2007Allowed
Manphool and Others Vs Delhi Transport Corporation
Rajasthan High Court · (2008) ACJ 1104