High Courts29 Oct 2007Dismissed
Kistura Vs Board Of Revenue and Others
Rajasthan High Court · (2007) 10 RAJ CK 0066
Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973 — Rule 17
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 8 of 57
High Courts29 Oct 2007
Dhakar Chhatrawas Samiti Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 10 RAJ CK 0045
Rajasthan Tenancy Act, 1955 — Section 16
High Courts29 Oct 2007
Suresh Mahandiratta Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 DMC 614
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B
High Courts26 Oct 2007
Jagdish Prasad Vs State
Rajasthan High Court · (2007) 10 RAJ CK 0070
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Oct 2007
Samurai Software (P) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 299 ITR 324 : (2007) 213 TTJ 449
High Courts26 Oct 2007Dismissed
Shri Sukhleshwar Mahadev Mandir Trust Vs Commissioner, Devasthan Department and Others
Rajasthan High Court · (2007) 10 RAJ CK 0024
Rajasthan Public Trusts Act, 1959 — Section 17(2)
High Courts26 Oct 2007Dismissed
Tafzil Ahmed Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2008) 2 RLW 1834
High Courts25 Oct 2007Dismissed
Municipal Council Vs Dr. Shridhar Sharma and Another
Rajasthan High Court · (2008) 2 RLW 1128
Rajasthan Municipalities Act, 1959 — Section 98
High Courts25 Oct 2007Dismissed
Fateh Lal Vs Bhagwati Lal
Rajasthan High Court · (2008) 2 RLW 1022
Evidence Act, 1872 — Section 34
High Courts25 Oct 2007
Ram Prakash Agarwal Vs Central Co-operative Bank Ltd.
Rajasthan High Court · (2008) 2 LLJ 45
Payment of Gratuity Act, 1972 — Section 4
High Courts25 Oct 2007
Jagram Vishnoi Vs District Supply Officer and Another
Rajasthan High Court · (2008) 1 WLN 237
High Courts25 Oct 2007Allowed
Shree Rajasthan Syntex Ltd. Vs Employees State Insurance Corporation and Others
Rajasthan High Court · (2007) 10 RAJ CK 0014
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 44, 45, 45A, 45B, 75
High Courts25 Oct 2007
Rajasthan Small Industries Corporation Ltd. Vs Firm J.N. Industries
Rajasthan High Court · (2008) 4 BC 49 : (2008) 1 RLW 605
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts24 Oct 2007
Gangotri Enterprises Limited Vs State of Rajasthan
Rajasthan High Court · (2008) 1 WLN 376
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts24 Oct 2007Allowed
Aishwarya College of Education Sansthan Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1432
Rajasthan Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 30
High Courts24 Oct 2007
Munna Lal Sharma Vs The Managing Director, R.S.R.T.C. and Another
Rajasthan High Court · (2008) 2 RLW 1205
Road Transport Corporations Act, 1950 — Section 45
High Courts24 Oct 2007Dismissed
Vijay Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1202
Penal Code, 1860 (IPC) — Section 302
High Courts23 Oct 2007
Mohanlal Soni and Another Vs The Director, Directorate of Urban Land and Building Tax and Others
Rajasthan High Court · (2008) 1 WLN 329
Rajasthan Lands and Buildings Tax Act, 1964 — Section 13(1)(b), 15(b)
High Courts23 Oct 2007Allowed
Ram Prakash Agarwal Vs Central Cooperative Bank Ltd.
Rajasthan High Court · (2008) 116 FLR 351 : (2008) 2 RLW 1516
Payment of Gratuity Act, 1972 — Section 4
High Courts23 Oct 2007Allowed
Sanjeev Jain and Others Vs State and Another
Rajasthan High Court · (2007) 10 RAJ CK 0071
Drugs and Cosmetics Act, 1940 — Section 27(c), 27(d)