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Rajasthan High Court judgments, 2007

1,132 judgments · page 6 of 57

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High Courts14 Nov 2007

Pappu Dhobi Vs Irshad and Others

Rajasthan High Court · (2008) 2 RLW 934

Motor Vehicles Act, 1988 — Section 163A
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High Courts14 Nov 2007Dismissed

Dhanna Ram Choudhary Vs State of Raj. and Others

Rajasthan High Court · (2007) 11 RAJ CK 0046

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High Courts14 Nov 2007Dismissed

Ramesh Chandra Gupta Vs State of Raj. and Others

Rajasthan High Court · (2007) 11 RAJ CK 0036

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High Courts13 Nov 2007Allowed

Shyam Das Vs Rent Tribunal and Another

Rajasthan High Court · (2007) 11 RAJ CK 0075

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts13 Nov 2007

Deputy Commissioner of Income Tax (Assessment) and Another Vs Rajasthan State Electricity Board Rajasthan State Electricity Board Vs Union of India (UOI) and Another

Rajasthan High Court · (2008) 217 CTR 191 : (2008) 299 ITR 253

Income Tax Act, 1961 — Section 143(1A)
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High Courts13 Nov 2007Allowed

Rang Lal Meena Vs The Central Co-operative Bank Ltd. and Others

Rajasthan High Court · (2007) 11 RAJ CK 0031

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High Courts13 Nov 2007

Lrs. of Shri Kanhaya Lal Vs Jabbar Singh and Others

Rajasthan High Court · (2008) 1 WLN 406

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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High Courts13 Nov 2007

LRs. of Abdul Sattar Vs Suganlal and Another

Rajasthan High Court · (2008) 1 WLN 427

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High Courts06 Nov 2007Allowed

Kalyan Sahai Kedawat Vs State of Raj. and Others

Rajasthan High Court · (2008) 2 RLW 1437

Jaipur Development Authority Act, 1982 — Section 16(h)
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High Courts06 Nov 2007Allowed

Smt. Gunvanti and Another Vs The Legal Representatives of late Shro Mool Chand

Rajasthan High Court · (2009) 5 RCR(Civil) 61 : (2008) 2 RLW 1040

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High Courts06 Nov 2007

Brijlal Vs Kamlesh Kumar

Rajasthan High Court · (2008) 1 WLN 482

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High Courts05 Nov 2007

Executive Engineer PRS Irrigation Department, Rawatbhata and Another Vs Mohd. Mohiseem and Others

Rajasthan High Court · (2008) 1 WLN 438

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High Courts05 Nov 2007Dismissed

Smt. Shanti Maru Vs State of Raj. and Others

Rajasthan High Court · (2007) 11 RAJ CK 0044

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High Courts05 Nov 2007Allowed

Balvinder Singh Vs Managing Director, RSRTC

Rajasthan High Court · (2007) 11 RAJ CK 0032

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High Courts05 Nov 2007Allowed

Sant Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2008) CriLJ 1187 : (2008) 1 RLW 630

Criminal Procedure Code, 1973 (CrPC) — Section 174, 202Penal Code, 1860 (IPC) — Section 302
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High Courts02 Nov 2007

Rai Singh Bissu Vs State of Rajasthan and Another

Rajasthan High Court · (2008) 2 WLN 73

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High Courts02 Nov 2007Allowed

Inamuddin Vs State

Rajasthan High Court · (2007) 11 RAJ CK 0059

Penal Code, 1860 (IPC) — Section 120B, 411
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High Courts02 Nov 2007Dismissed

R.S.R.T.C. and Others Vs Bhagwati Lal and Others

Rajasthan High Court · (2008) 2 RLW 1142

Industrial Disputes Act, 1947 — Section 33C(2)
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High Courts02 Nov 2007Dismissed

Union of India (UOI) Vs R. Unnikrishan

Rajasthan High Court · (2008) 116 FLR 914 : (2008) 2 RLW 1605

Border Security Force Act, 1968 — Section 40
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High Courts02 Nov 2007Dismissed

State of Rajasthan Vs Budhi Prakash and Another

Rajasthan High Court · (2008) CriLJ 1740 : (2008) 2 RLW 946

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1)(d)(2)
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