High Courts01 Nov 2007
L.Rs. of Natwar Lal Vs Gotam and Others
Rajasthan High Court · (2008) 1 WLN 63
Motor Vehicles Act, 1939 — Section 95(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 7 of 57
High Courts01 Nov 2007Dismissed
Rani Devi and Others Vs Devilal and Others
Rajasthan High Court · (2009) ACJ 858
High Courts01 Nov 2007
Choksi Heraeus Pvt. Ltd. Vs State and Others
Rajasthan High Court · AIR 2008 Raj 61 : (2008) 2 RLW 1796
Constitution of India, 1950 — Article 14Rajasthan Stamp Act, 1998 — Section 29, 65(1)
High Courts01 Nov 2007
Sheela (Smt.) Vs State
Rajasthan High Court · (2008) 3 WLN 529
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts01 Nov 2007
LR's of Smt. Sire Kanwar Maloo Vs Shri Daudas Mantri Zorawar Mal Vs LR's of Srikishan Hajarilal and Others Vs Pooranmal and Others Zahoor Ahmed Vs Abdul Zabar
Rajasthan High Court · AIR 2008 Raj 13 : (2008) 1 RLW 681
Constitution of India, 1950 — Article 14, 15, 19
High Courts01 Nov 2007
LRs. of Nathi Lal Vs Shivdan Singh and Others
Rajasthan High Court · (2008) 1 WLN 447
Evidence Act, 1872 — Section 90
High Courts01 Nov 2007Allowed
Bahadur Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 998
Penal Code, 1860 (IPC) — Section 420
High Courts01 Nov 2007
LRs. of Jamil Ahmed Vs R.S.E.B. and Others
Rajasthan High Court · (2008) 1 WLN 454
Industrial Disputes Act, 1947 — Section 10B(I)
High Courts01 Nov 2007Allowed
Khayali Lal and Another Vs Isamiya and Others
Rajasthan High Court · (2009) ACJ 1019
Motor Vehicles Act, 1939 — Section 95(2)
High Courts01 Nov 2007
Nitin Saini Vs State
Rajasthan High Court · (2008) 2 RLW 936
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Nov 2007Allowed
Union Bank of India Vs Ratan Prakash and Others
Rajasthan High Court · (2008) 4 BC 139
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3)
High Courts31 Oct 2007Dismissed
Commissioner of Income Tax Vs S.N. Sharma
Rajasthan High Court · (2010) 322 ITR 105
Income Tax Act, 1961 — Section 10(10C), 17, 17(3)(i), 35DDA, 89
High Courts31 Oct 2007Dismissed
Mushtaq Ali Vs The State of Rajasthan and Another
Rajasthan High Court · (2007) 10 RAJ CK 0038
High Courts30 Oct 2007
Mahaveer and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1300
Penal Code, 1860 (IPC) — Section 302, 34, 447
High Courts30 Oct 2007
National Insurance Company Ltd. Vs Smt. Uchab Kanwar and Others
Rajasthan High Court · (2008) 1 WLN 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts30 Oct 2007Dismissed
Commissioner of Income Tax Vs D.M.R.A.W.A. Trust
Rajasthan High Court · (2008) 214 CTR 330 : (2008) 304 ITR 166
Limitation Act, 1963 — Section 5
High Courts29 Oct 2007
Santokh Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 10 RAJ CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts29 Oct 2007Dismissed
M.D.S. University Vs Kailash Chand and Another
Rajasthan High Court · (2007) 114 FLR 541 : (2008) 1 LLJ 961
Industrial Disputes Act, 1947 — Section 25G, 25H
High Courts29 Oct 2007Allowed
M.C. Gulecha Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1099
High Courts29 Oct 2007
Dhariya @ Dhara Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1219
Arms Act, 1959 — Section 27, 3Penal Code, 1860 (IPC) — Section 302