High Courts21 Nov 2007Allowed
Aarif Khan Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RCR(Criminal) 450 : (2008) 2 RLW 1318
Penal Code, 1860 (IPC) — Section 365, 392
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 5 of 57
High Courts21 Nov 2007Allowed
Mahesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2007) 11 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts21 Nov 2007Allowed
Dwarka Prasad and Another Vs Brij Mohan and Others
Rajasthan High Court · (2007) 11 RAJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts20 Nov 2007Dismissed
Sunshine Buildhome P. Ltd. and Others Vs Madhusudan Garg and Others
Rajasthan High Court · (2008) 143 CompCas 598 : (2008) 88 SCL 44
Companies Act, 1956 — Section 10F
High Courts20 Nov 2007Dismissed
Sanwal Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 11 RAJ CK 0004
Constitution of India, 1950 — Article 14, 21
High Courts19 Nov 2007Dismissed
Meena Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 11 RAJ CK 0055
Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)
High Courts19 Nov 2007Dismissed
Ram Lal Bishnoi and Others Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2007) 11 RAJ CK 0054
Rajasthan Panchayati Raj Rules, 1996 — Rule 290
High Courts19 Nov 2007Dismissed
Hari Om Agarwal Vs Rajasthan Non-Government Educational Institution Tribunal and Others
Rajasthan High Court · (2007) 11 RAJ CK 0053
Constitution of India, 1950 — Article 14, 16, 21
High Courts19 Nov 2007Dismissed
Balu Ram Saini Vs State and Others
Rajasthan High Court · (2007) 11 RAJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 467Prevention of Corruption Act, 1988 — Section 13, 19
High Courts19 Nov 2007
Manish Kumar Jain Vs Bharat Sanchar Nigam Ltd. and Others
Rajasthan High Court · (2008) 2 RLW 941 : (2009) 3 SLJ 471
Administrative Tribunals Act, 1985 — Section 14(2)
High Courts16 Nov 2007Dismissed
Bhanwari Devi and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 11 RAJ CK 0038
Rajasthan Tenancy Act, 1955 — Section 30DD
High Courts16 Nov 2007
Jain Construction Co. Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) 2 WLN 190
Arbitration and Conciliation Act, 1996 — Section 11
High Courts16 Nov 2007Allowed
Hanuman Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 11 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401, 91Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 307, 323, 34, 341
High Courts15 Nov 2007Allowed
Kailash Chand Agarwal Vs State and Another
Rajasthan High Court · (2007) 11 RAJ CK 0074
High Courts15 Nov 2007Allowed
Surendra Sawhney Vs Murlidhar and Others
Rajasthan High Court · (2008) 2 RLW 929
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 10
High Courts15 Nov 2007Dismissed
Moolgiri Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 11 RAJ CK 0035
Constitution of India, 1950 — Article 141, 226, 32
High Courts15 Nov 2007Allowed
Ram Pal and Others Vs Amarjeet Sharma and Others
Rajasthan High Court · (2009) ACJ 1286
High Courts15 Nov 2007
Kalu Vs State of Rajasthan
Rajasthan High Court · (2007) 11 RAJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Nov 2007Dismissed
Smt. Geeta Devi Khutenta Vs Debts Recovery Tribunal and Others
Rajasthan High Court · AIR 2008 Raj 55 : (2008) 2 RLW 1246
Income Tax Act, 1961 — Rule 55