High Courts05 Dec 2007
Santosh Devi and Others Vs ADJ (Fast Track) No. 2 and Others
Rajasthan High Court · (2008) 2 WLN 101
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 3 of 57
High Courts05 Dec 2007Dismissed
Harish Vs State of Rajasthan
Rajasthan High Court · (2007) 12 RAJ CK 0009
Penal Code, 1860 (IPC) — Section 302
High Courts05 Dec 2007
Rajasthan Tennis Association Vs Rajasthan Cooperative Societies and Others
Rajasthan High Court · (2008) 3 WLN 116
Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005 — Section 16, 23Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004 — Rule 8
High Courts04 Dec 2007Dismissed
Commissioner of Income Tax Vs Suraj Prakash Soni
Rajasthan High Court · (2008) 214 CTR 329
High Courts04 Dec 2007Dismissed
Bhanwar Lal Jat and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1169 : (2010) 1 SLJ 462
Rajasthan Employment of Disabled Persons Rules, 2000 — Rule 7A(iii)Rajasthan Panchayati Raj Rules, 1996 — Rule 266
High Courts04 Dec 2007
Manoj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 177
Architects Act, 1972 — Section 21
High Courts04 Dec 2007Dismissed
Vikas Adhikari, Panchayat Samiti Vs Labour Court and Others
Rajasthan High Court · (2008) 2 RLW 1344
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Dec 2007Allowed
Paschimi Rajasthan Dudgh Utpadak Sahakari Sangh Ltd. Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2008) 214 CTR 527 : (2009) 316 ITR 220
Income Tax Act, 1961 — Section 143, 154, 246, 40A
High Courts03 Dec 2007
The Management, Bharatpur Nutritional Products Ltd. Vs Ishwar Chand
Rajasthan High Court · (2008) 3 WLN 38
Industrial Disputes Act, 1947 — Section 25G
High Courts03 Dec 2007
Rameshwar Vs Addl. Civil Judge (JD) No. 1 and Others
Rajasthan High Court · (2008) 2 WLN 72
High Courts03 Dec 2007Allowed
G.S. Sandhu Vs Rajasthan Vikas Sansthan
Rajasthan High Court · (2008) 3 RLW 1979
High Courts03 Dec 2007
Omwati (Smt.) Vs Raja Ram and Others
Rajasthan High Court · (2008) 2 WLN 240
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Dec 2007
Kalu Lal Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1465
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts03 Dec 2007
Mangi Lal Pareek Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 WLN 342
Constitution of India, 1950 — Article 226
High Courts30 Nov 2007
In Re: Mangalam Cement Ltd.
Rajasthan High Court · (2008) 86 SCL 153
Companies Act, 1956 — Section 103(1), 78
High Courts29 Nov 2007Dismissed
State of Rajasthan Vs Shyam Pandit and Others
Rajasthan High Court · (2007) 11 RAJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts29 Nov 2007Dismissed
Commissioner of Income Tax Vs Smt. Chitra Devi Soni
Rajasthan High Court · (2008) 214 CTR 118 : (2009) 313 ITR 174
Income Tax Act, 1961 — Section 131, 132, 132A, 142, 158B
High Courts29 Nov 2007
Balwant Singh Bhari Vs Durga Shankar
Rajasthan High Court · (2008) 1 WLN 419
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts29 Nov 2007Allowed
Agarwal Salt Company Vs Additional Commissioner (VAT and I.T.) Commercial Taxes and Others
Rajasthan High Court · (2009) 11 Vat Reporter 229 : (2008) 13 VST 443
Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts29 Nov 2007Allowed
Shyokaran and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) CriLJ 1265
Constitution of India, 1950 — Article 21