High Courts11 Dec 2007Dismissed
Sunil Sooji Vs State
Rajasthan High Court · (2007) 12 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 147, 149, 302
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 2 of 57
High Courts10 Dec 2007Allowed
Narayan Lal Bagra and Another Vs Hanuman Sharma and Others
Rajasthan High Court · (2007) 12 RAJ CK 0046
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts10 Dec 2007
Mohini Devi Vs State of Rajasthan and Others Tej Singh Deora Vs State
Rajasthan High Court · (2008) 2 WLN 175
Rajasthan Municipalities (Disposal of Urban Land) Rules, 1974 — Rule 15(2)
High Courts10 Dec 2007Allowed
Shambhu Dayal and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 12 RAJ CK 0010
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Dec 2007
Harish and Another Vs Roshan Baheti
Rajasthan High Court · (2008) 2 WLN 281
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Dec 2007
Vijay Laxmi (Smt.) and Others Vs Indian Red Cross Society and Others
Rajasthan High Court · (2008) 3 WLN 166
High Courts07 Dec 2007Dismissed
Shaitan Vs Ajmer Vidyut Vitran Nigam Limited and Others
Rajasthan High Court · (2008) 2 RLW 1429
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 82
High Courts07 Dec 2007
Kamal Kishore Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1810 : (2008) 1 RLW 192
Constitution of India, 1950 — Article 14, 246, 323BGeneral Clauses Act, 1897 — Section 6
High Courts07 Dec 2007
Eastern Track Udyog Pvt. Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2007) 12 RAJ CK 0034
Arbitration and Conciliation Act, 1996 — Section 11
High Courts07 Dec 2007Dismissed
Sandeep Vs State of Rajasthan
Rajasthan High Court · (2008) 1 DMC 613
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts07 Dec 2007
Sarvoday Construction Vs State and Another
Rajasthan High Court · (2007) 12 RAJ CK 0008
Arbitration and Conciliation Act, 1996 — Section 11
High Courts06 Dec 2007
Moti Lal Dangi Vs Madhusudan Janwar and Another
Rajasthan High Court · (2008) 2 WLN 120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Dec 2007
Mishrilal Gordhanlal Batra Charitable Trust Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) 307 CTR 221 : (2008) 307 ITR 221 : (2009) 178 TAXMAN 114
Finance Act, 1999 — Section 80G, 80G(5B)
High Courts06 Dec 2007Dismissed
Union of India (UOI) Vs Shri Mahesh Granites Pvt. Ltd.
Rajasthan High Court · (2008) 10 STR 3
Finance Act, 1994 — Section 71A, 73
High Courts06 Dec 2007
Budh Singh and Another Vs Bharat Petroleum Corp. Ltd. and Others
Rajasthan High Court · (2008) 2 WLN 102
Evidence Act, 1872 — Section 65
High Courts06 Dec 2007Dismissed
Arjun Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 2020
Penal Code, 1860 (IPC) — Section 326, 341, 541
High Courts06 Dec 2007Dismissed
Unique Organics Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 12 RAJ CK 0016
High Courts05 Dec 2007
Ganga Devi and Others Vs Mainudeen and Others
Rajasthan High Court · (2008) 2 WLN 398
High Courts05 Dec 2007Dismissed
Chiranji Lal Sharma Vs R.S.R.T.C. and Others
Rajasthan High Court · (2008) 116 FLR 918 : (2008) 2 RLW 1350
Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 117(c)(iv)
High Courts05 Dec 2007Dismissed
State Bank of India Vs Jaipur Vidyut Vitran Nigam
Rajasthan High Court · (2008) 2 RLW 1519
Civil Procedure Code, 1908 (CPC) — Section 96