High Courts20 Sept 2007Allowed
Chandmal Tak Vs State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 1264
Criminal Procedure Code, 1973 (CrPC) — Section 319
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 14 of 57
High Courts20 Sept 2007Allowed
Cynamid Agro India Ltd. and Others Vs State and Others
Rajasthan High Court · (2008) 1 RLW 614
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 29(1)
High Courts20 Sept 2007Allowed
Sushila and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 09 RAJ CK 0076
High Courts19 Sept 2007
Hariya @ Hari Singh Vs The State of Rajasthan
Rajasthan High Court · (2007) 09 RAJ CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts19 Sept 2007
State of Rajasthan and Others Vs Smt. Kartiyani and Others
Rajasthan High Court · (2008) 117 FLR 62 : (2009) 1 SLR 129 : (2008) 2 WLN 43
Rajasthan Service Rules, 1951 — Rule 265, 267
High Courts19 Sept 2007Dismissed
Commissioner of Income Tax Vs Modi Enterprises
Rajasthan High Court · (2007) 09 RAJ CK 0086
Income Tax Act, 1961 — Section 145
High Courts19 Sept 2007
Abdul Basheer (Shri) through LRs. and Others Vs Abdul Kareem and Others
Rajasthan High Court · (2008) 2 RLW 1025
Limitation Act, 1963 — Article 110
High Courts19 Sept 2007Dismissed
New Prajapati Briks Company Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 RLW 1109
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Sept 2007
Ashok Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 09 RAJ CK 0053
High Courts19 Sept 2007Dismissed
Mohd. Ibrahim Khan and Others Vs Lrs. of Azad Rasul and Others
Rajasthan High Court · (2007) 4 RLW 3494
High Courts19 Sept 2007Dismissed
Jaina jewellery Company Vs The Union of India (UOI) and Others
Rajasthan High Court · (2007) 09 RAJ CK 0007
Customs Act, 1962 — Section 25
High Courts18 Sept 2007
Commissioner of Income Tax Vs Kota Builders
Rajasthan High Court · (2008) 214 CTR 332
Income Tax Act, 1961 — Section 147, 256, 260
High Courts18 Sept 2007Dismissed
Damodar Ropeways and Construction Company Pvt. Ltd. Vs State of Raj. and Others
Rajasthan High Court · (2007) 4 RLW 3261
Constitution of India, 1950 — Article 226
High Courts18 Sept 2007Dismissed
Satya Narayan Garg Vs Kanhaiya Lal Pyare Lal and Another
Rajasthan High Court · (2008) 2 RLW 1189
Civil Procedure Code, 1908 (CPC) — Section 96COMPANIES ACT, 1956 — Section 391, 394
High Courts18 Sept 2007Dismissed
IBP Company Limited and Others Vs Kissan Service Centre and Others
Rajasthan High Court · (2008) 1 RLW 843
High Courts18 Sept 2007Allowed
Chhinder Kaur @ Chhipkali Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 840
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts18 Sept 2007
Santosh Gupta (Smt.) Vs Govind Gupta
Rajasthan High Court · (2008) 3 CivCC 777 : (2009) 5 RCR(Civil) 478 : (2008) 2 RLW 1049
Hindu Marriage Act, 1955 — Section 13
High Courts17 Sept 2007Allowed
Navneet Kumar Vs Mahesh Chand Gupta and Others
Rajasthan High Court · (2008) 2 RLW 1118
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97
High Courts17 Sept 2007
Ram Lal Berwa Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 09 RAJ CK 0058
Constitution of India, 1950 — Article 226
High Courts17 Sept 2007Allowed
Jamna Singh and Another Vs State and Another
Rajasthan High Court · (2008) CriLJ 650
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 397, 398