High Courts03 Sept 2007
Pukha Ram alias Pukhraj and Another Vs Sharvan Ram and Others
Rajasthan High Court · (2007) 09 RAJ CK 0043
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 17 of 57
High Courts03 Sept 2007
Ladu Lal and Another Vs Smt. Jasoda Devi and Others
Rajasthan High Court · (2008) 1 WLN 319
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3(vii)
High Courts03 Sept 2007
Sinnalal Vs Krishi Upaj Mandi Samiti and Others
Rajasthan High Court · (2008) 1 WLN 345
Constitution of India, 1950 — Article 226Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4, 9
High Courts31 Aug 2007Allowed
Dunda @ Sirajuddin Vs State of Rajasthan
Rajasthan High Court · (2007) 08 RAJ CK 0106
Penal Code, 1860 (IPC) — Section 201, 302
High Courts31 Aug 2007
Preetam Vs State of Rajasthan
Rajasthan High Court · (2007) 08 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts31 Aug 2007Dismissed
Prem Chand and Others Vs Motichand and Others
Rajasthan High Court · (2008) 1 RLW 716
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1908 — Article 138, 144
High Courts30 Aug 2007
Shareef Mohammad Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 WLN 13
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts30 Aug 2007Allowed
Jalani Enterprises Vs C.T.O.
Rajasthan High Court · (2008) 15 VST 389
Rajasthan Sales Tax Act, 1994 — Section 29
High Courts30 Aug 2007Dismissed
Jodhpur City Bus Owners Union Vs State of Raj. and Others
Rajasthan High Court · (2008) 1 RLW 517
Motor Vehicles Act, 1988 — Section 2(42)
High Courts29 Aug 2007
Kana Ram Vs Board of Revenue and Others
Rajasthan High Court · (2008) 1 WLN 463
Rajasthan Tenancy Act, 1955 — Section 183, 59
High Courts29 Aug 2007
Indian Asthama Care Society and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 742
High Courts29 Aug 2007Dismissed
Heera Lal Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 08 RAJ CK 0062
High Courts29 Aug 2007Dismissed
Nava Ram Vs Uma Ram and Others
Rajasthan High Court · (2007) 08 RAJ CK 0042
Motor Vehicles Act, 1988 — Section 173
High Courts29 Aug 2007
Gayatri Parivar Trust and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 753
Rajasthan Prohibition of Smoking and Non smokers Health Protection Act, 2000 — Section 2(a)
High Courts27 Aug 2007Allowed
Vinita Martin Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 117 FLR 516
High Courts27 Aug 2007
Yatendra Swaroop Vs Smt. Asha Devi
Rajasthan High Court · (2007) 08 RAJ CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts24 Aug 2007
Manoj Kumar Vs State of Rajasthan
Rajasthan High Court · (2007) 08 RAJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts24 Aug 2007Allowed
Leela Ram and Ashok Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 1775 : (2008) 1 RLW 745
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 460
High Courts24 Aug 2007Allowed
Suga and Others Vs Bheru and Another
Rajasthan High Court · (2007) 08 RAJ CK 0086
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Aug 2007Dismissed
Subedar Major Janak Raj Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 08 RAJ CK 0061