High Courts13 Aug 2007
Tarsem Singh Vs Judge, Labour Court and Others
Rajasthan High Court · (2007) 08 RAJ CK 0010
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 20 of 57
High Courts10 Aug 2007Allowed
Adaidya Solutions Pvt. Ltd. Vs The RIICO and Others
Rajasthan High Court · (2008) 1 RLW 288
Constitution of India, 1950 — Article 299
High Courts10 Aug 2007Dismissed
Mohan Lal Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2007 Raj 244 : (2007) 4 RLW 3247
Constitution of India, 1950 — Article 226, 254Land Acquisition Act, 1894 — Section 4, 5A, 6Special Economic Zones Act, 2005 — Section 3, 4, 51
High Courts10 Aug 2007Dismissed
LRs of Kartar Singh Vs Board of Revenue and Others
Rajasthan High Court · (2007) 08 RAJ CK 0070
High Courts10 Aug 2007Dismissed
Union of India (UOI) Vs Perfect Thread Mills Ltd. and Another
Rajasthan High Court · (2009) 234 ELT 49
Central Excises and Salt Act, 1944 — Section 11A, 14Limitation Act, 1963 — Section 11AC, 5
High Courts10 Aug 2007Dismissed
Jagdish Singh @ Pappu Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1481
Penal Code, 1860 (IPC) — Section 302
High Courts10 Aug 2007
Sampath Singh Bandawat (Dr.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 1 WLN 81
High Courts10 Aug 2007
S.C. Mathur (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 536
High Courts10 Aug 2007Allowed
S.C. Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 116 FLR 159 : (2007) 4 RLW 3197
High Courts10 Aug 2007Dismissed
R.P.S.C. Vs Smt. Sangita Jain and Another
Rajasthan High Court · (2008) 2 RLW 1215
High Courts09 Aug 2007Dismissed
Mohan Sukhani Vs Assistant Commissioner of Income Tax, Jaipur
Rajasthan High Court · (2007) 08 RAJ CK 0100
Income Tax Act, 1961 — Section 80HHC
High Courts09 Aug 2007
Rameshwar Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 713
Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Aug 2007
Sharad Kumar Tiwari Vs Laxmi Tiwari
Rajasthan High Court · (2008) 1 BC 410
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Aug 2007
Bajrang Lal Vs Smt. Keshar Devi Smt. Keshar Devi Vs Bajrang Lal
Rajasthan High Court · (2007) 08 RAJ CK 0071
High Courts09 Aug 2007Dismissed
Gopi Lal Vs State Of Rajasthan and Another
Rajasthan High Court · (2008) 118 FLR 744
Industrial Disputes Act, 1947 — Section 25F
High Courts09 Aug 2007Allowed
Sita Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 602
High Courts09 Aug 2007Allowed
Union of India (UOI) Vs Hindustan Zinc Ltd. and Another
Rajasthan High Court · (2008) 225 ELT 183 : (2008) 1 RLW 832 : (2009) 16 STR 234
CENVAT (Credit) Rules, 2002 — Rule 2(g)
High Courts09 Aug 2007Dismissed
Smt. Sushila Devi Vs Additional District and Sessions Judge (Fast Track) No. 2 and Another
Rajasthan High Court · AIR 2007 Raj 241 : (2007) 4 RLW 3534 : (2006) 2 WLC 242
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 35, 63Stamp Act, 1899 — Section 35, 36
High Courts09 Aug 2007Allowed
Karan Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 ALT(Cri) 5 : (2007) 112 FLR 994 : (2008) 1 RLW 729
Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Aug 2007Allowed
Suresh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 834
Constitution of India, 1950 — Article 14, 21