High Courts04 Jul 2007
Gulab Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 599
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 28 of 57
High Courts04 Jul 2007Dismissed
Parmeshwar Patidar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3512
Constitution of India, 1950 — Article 19, 309
High Courts04 Jul 2007
Madan Mohan and Another Vs State of Raj.
Rajasthan High Court · (2008) 1 RLW 167
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 313Penal Code, 1860 (IPC) — Section 103, 104, 147, 302, 307
High Courts04 Jul 2007
Dungarpur Kendriya Sahkari Bank Vs Basant Lal and Another
Rajasthan High Court · (2007) 3 WLN 424
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts03 Jul 2007
Prahlad Singh Vs R.S.E.B. and Others
Rajasthan High Court · (2007) 3 WLN 465(1)
High Courts03 Jul 2007
Sugna (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 352
Constitution of India, 1950 — Article 226
High Courts03 Jul 2007Allowed
Dhanni Devi (Smt.) and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 148
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts02 Jul 2007Dismissed
National Insurance Co. Ltd. Vs Smt. Uchhav Kanwar
Rajasthan High Court · (2007) 07 RAJ CK 0082
High Courts02 Jul 2007
Prema Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 176
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 450
High Courts02 Jul 2007
Dharam Pal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 179
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 307
High Courts02 Jul 2007Dismissed
Kailash Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 4419 : (2008) 1 RLW 172 : (2007) 4 RLW 172
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 452
High Courts02 Jul 2007Dismissed
Shrawan Vs State of Raj. and Others
Rajasthan High Court · (2008) 1 RLW 183
Constitution of India, 1950 — Article 14, 21
High Courts02 Jul 2007Allowed
Group Capt. M.S. Bhatnagar Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 1 RLW 636
Army Rules, 1954 — Rule 16
High Courts02 Jul 2007
Shyam Lal Vs The Rajasthan Financial Corporation and Another
Rajasthan High Court · (2008) 2 WLN 459
Constitution of India, 1950 — Article 16, 21, 39(d)
High Courts25 Jun 2007Allowed
Suman Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 06 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(7a), 37
High Courts01 Jun 2007
Farha @ Kamrunisha (Smt.) Vs Kamrul Abadeen
Rajasthan High Court · AIR 2007 Raj 190 : (2007) 5 RCR(Civil) 756 : (2007) 3 RLW 2488
Guardians and Wards Act, 1890 — Section 10, 25
High Courts01 Jun 2007
Bishavjeet Jat Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3566
Constitution of India, 1950 — Article 14, 21, 226
High Courts01 Jun 2007
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 346
High Courts31 May 2007Allowed
Radhey Shyam Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 914
Constitution of India, 1950 — Article 226
High Courts31 May 2007
K.L. Bihani Vs Vimla Devi and Others
Rajasthan High Court · (2008) ACJ 658
Workmens Compensation Act, 1923 — Section 30, 4A(3)(b)