High Courts23 May 2007
Industrial Area Manufacturers Association and Others Vs Jaipur Vidyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2007) 3 RLW 2491
Electricity Act, 2003 — Section 43, 44, 45, 46, 47
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 31 of 57
High Courts23 May 2007Allowed
Garima Dixit (Miss) Vs University of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2947
High Courts22 May 2007
Suganchand Arya Vs Mangal Murti Mineral Industries
Rajasthan High Court · (2007) 05 RAJ CK 0138
Penal Code, 1860 (IPC) — Section 420
High Courts22 May 2007Allowed
Vandana Gupta (Dr.) Vs The State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2467
Constitution of India, 1950 — Article 21, 47
High Courts22 May 2007Dismissed
Madan Mohan Ahir Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3459 : (2007) 10 RLW 3459
High Courts22 May 2007Allowed
R.K. College Vs Ramesh Chand and Others
Rajasthan High Court · (2007) 3 RLW 2046
Motor Vehicles Act, 1988 — Section 149, 173
High Courts22 May 2007Dismissed
Dinesh Kumar @ Leelu and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 DMC 94 : (2007) 4 RLW 2925
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 134
High Courts22 May 2007
Raj. State Road Transport Corporation and Others Vs Bhajan Singh and Another
Rajasthan High Court · (2007) 3 WLN 43
High Courts21 May 2007
Ramkishan Machra Vs Rajasthna Rajya Sahkari Spinning and Ginning Mills Federation Ltd. and Another
Rajasthan High Court · (2007) 3 WLN 456
High Courts21 May 2007
Baldev Ram and Others Vs Khinv Raj
Rajasthan High Court · (2007) 3 WLN 9
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts21 May 2007Dismissed
Mohd. Saleem Vs State of Rajasthan
Rajasthan High Court · (2007) 4 AWC 3350 : (2007) 2 DMC 357 : (2007) 4 RLW 3350
Criminal Procedure Code, 1973 (CrPC) — Section 174, 311, 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts20 May 2007Dismissed
K. Shringi (Dr.) Vs Nuclear Power Corp. of India Ltd. and Others
Rajasthan High Court · (2007) 114 FLR 903 : (2008) 1 RLW 910
Constitution of India, 1950 — Article 12, 226
High Courts18 May 2007
Babu and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 2943
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts18 May 2007Allowed
Jai Glasskow Vs Commercial Taxes Officer
Rajasthan High Court · (2007) 8 VST 770
Central Sales Tax Act, 1956 — Section 10A, 8Constitution of India, 1950 — Article 323B
High Courts18 May 2007
Rajasthan Khadi Sangh Vs The Presiding Officer and Others
Rajasthan High Court · (2008) 2 RLW 1005
Industrial Disputes Act, 1947 — Section 17A(4), 33C(2)
High Courts18 May 2007Dismissed
Ritesh Kumar Vs Smt. Chandrakanta
Rajasthan High Court · AIR 2007 Raj 192 : (2008) 1 CivCC 281 : (2007) 5 RCR(Civil) 751 : (2007) 3 RLW 2464 : (2007) 3 RLW 2465
Civil Procedure Code, 1908 (CPC) — Section 148, 149Limitation Act, 1963 — Section 5
High Courts18 May 2007Allowed
Madhu Vs Mukesh Naiyar and Others
Rajasthan High Court · (2007) 2 DMC 762 : (2008) 1 RCR(Civil) 724 : (2007) 4 RLW 3620
Hindu Marriage Act, 1955 — Section 13, 23, 24Penal Code, 1860 (IPC) — Section 323, 324, 379, 397, 398
High Courts17 May 2007
Sepoy Balkaran Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 WLN 131
High Courts17 May 2007
Madho Singh Bhati Vs District Collector and Others
Rajasthan High Court · (2007) 2 WLN 330
Constitution of India, 1950 — Article 226
High Courts17 May 2007
Harswaroop and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3419
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A