High Courts11 May 2007
Radhey Shyam Jaga Vs Rajasthan Rajya Vidhyut Prasaran Nigam and Another
Rajasthan High Court · (2008) 1 RLW 908
Evidence Act, 1872 — Section 35
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 33 of 57
High Courts11 May 2007
Poonam Chand Bhandari Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 885
Jaipur Development Authority Act, 1982 — Section 25(1), 90Rajasthan Improvement trust (Disposal of Urban Land) Rules, 1974 — Rule 15
High Courts11 May 2007
Uma Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 187
Constitution of India, 1950 — Article 226
High Courts11 May 2007
Ladu Lal Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 WLN 550
Army Act, 1950 — Section 106
High Courts11 May 2007
Madan Lal Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 198
High Courts10 May 2007
Purnima Rani Vs State of Rajasthan and Another Bhawana (Smt.) and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 140
High Courts10 May 2007
Beerbal Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 1
Penal Code, 1860 (IPC) — Section 149, 302
High Courts10 May 2007
Dr. K. Shringi Vs Nuclear Power Corp. of India Ltd. and Others
Rajasthan High Court · (2007) 3 WLN 364
Constitution of India, 1950 — Article 226
High Courts10 May 2007
Abdul Rehman and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RCR(Criminal) 733 : (2007) 4 RLW 3418
Criminal Procedure Code, 1973 (CrPC) — Section 299, 482, 82, 83
High Courts10 May 2007
Meenaxi Bhati (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 219
Rajasthan Medical and Health Subordinate Service Rules, 1965 — Rule 27Rajasthan Service Rules, 1951 — Rule 103
High Courts10 May 2007
Munna Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 923
Penal Code, 1860 (IPC) — Section 299, 302
High Courts10 May 2007
Basti Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3359 : (2008) 1 RLW 241 : (2007) 1 RLW 241(1) : (2006) 4 WLC 662
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 34
High Courts09 May 2007
Shravan Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 486
High Courts09 May 2007
R.S.R.T.C. Jaipur and Another Vs Narpat Singh and Another
Rajasthan High Court · (2008) 1 WLN 472
High Courts09 May 2007
Commissioner of Wealth Tax, Jaipur Vs Mathuradass Kotawala
Rajasthan High Court · (2007) 05 RAJ CK 0115
Wealth Tax Act, 1957 — Section 5(1)(xxxi), 5(1)(xxxii)
High Courts09 May 2007Dismissed
Raj Kumar and Another Vs Director General of Police, Central Reserve Police Force and Others
Rajasthan High Court · (2008) 1 RLW 881 : (2009) 2 SLJ 96
Constitution of India, 1950 — Article 16
High Courts09 May 2007
Commissioner of Income Tax Vs Hotel Ratanada International P. Ltd.
Rajasthan High Court · (2007) 213 CTR 453 : (2007) 293 ITR 557
Income Tax Act, 1961 — Section 6
High Courts09 May 2007Allowed
Gautam Chand Jain Vs RIICO Ltd. and Another
Rajasthan High Court · (2007) 3 RLW 2416
Constitution of India, 1950 — Article 226
High Courts09 May 2007
Tara Chand Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3047 : (2008) 2 RCR(Criminal) 764 : (2008) 2 RLW 1013
Criminal Procedure Code, 1973 (CrPC) — Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 18, 2, 6Penal Code, 1860 (IPC) — Section 18, 341, 354
High Courts09 May 2007Allowed
Gordhan Das through his Legal Representatives Vs Som Dutt
Rajasthan High Court · (2007) 4 CivCC 480 : (2007) 4 RCR(Civil) 89 : (2007) 2 RCR(Rent) 309 : (2007) 3 RLW 2389
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27