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Rajasthan High Court judgments, 2007

1,132 judgments · page 39 of 57

High Courts10 Apr 2007Dismissed

Ranjeet Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2008) 1 RCR(Criminal) 121 : (2007) 4 RLW 3110

Arms Act, 1959 — Section 17, 18, 25, 3Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1973 (CrPC) — Section 110
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High Courts09 Apr 2007Dismissed

Raju Vs State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2476

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts05 Apr 2007

Hanuman Vs State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2109

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 379
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High Courts05 Apr 2007

Vinod Kumar Vs State of Rajasthan

Rajasthan High Court · (2007) 04 RAJ CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 366, 376, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
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