CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2007

1,132 judgments · page 49 of 57

High Courts12 Feb 2007Allowed

Gopal and Others Vs State of Rajasthan

Rajasthan High Court · (2007) 2 RLW 1196

Criminal Procedure Code, 1973 (CrPC) — Section 156, 210Immoral Traffic (Prevention) Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 120B, 366, 376, 498A
Read judgment
High Courts12 Feb 2007Allowed

Ramswaroop Jaiswal Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1566 : (2007) 3 RLW 1927

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 21, 35, 42
Read judgment
High Courts09 Feb 2007

Ishwar Singh Vs Baga Ram

Rajasthan High Court · (2007) 3 RLW 1913

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 211, 420
Read judgment
High Courts09 Feb 2007

Vikram Singh Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1622 : (2007) 4 RCR(Criminal) 995 : (2007) 2 RLW 1176

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
Read judgment
High Courts09 Feb 2007Dismissed

Ashok Kumar Sharma Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1734 : (2007) 3 RCR(Criminal) 716 : (2007) 3 RLW 1914

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 41, 42, 43
Read judgment
High Courts09 Feb 2007Dismissed

State Vs Ghasi

Rajasthan High Court · (2007) 02 RAJ CK 0013

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
Read judgment
High Courts08 Feb 2007Allowed

Gopal Vs State of Rajasthan

Rajasthan High Court · (2008) 1 RLW 353 : (2006) 4 WLC 319

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 342, 375, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
Read judgment
High Courts07 Feb 2007

Ramotar Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1519 : (2007) 4 RCR(Criminal) 985 : (2007) 3 RLW 1911

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 342, 366, 376
Read judgment