High Courts12 Jan 2007
Kana Ram Vs Smt. Kisturi Devi
Rajasthan High Court · (2007) 2 WLN 141
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 55 of 57
High Courts12 Jan 2007
Goyal Buitumins India Vs Jaipur Development Authority
Rajasthan High Court · (2007) 1 WLN 13
Arbitration and Conciliation Act, 1996 — Section 85
High Courts11 Jan 2007
Pragati Construction Co. Vs The Union of India (UOI)
Rajasthan High Court · (2007) 1 WLN 471
Arbitration and Conciliation Act, 1996 — Section 8
High Courts11 Jan 2007Dismissed
Gopa Ram Vs The Election Tribunal and Another
Rajasthan High Court · (2007) 3 RLW 2227
Representation of the People Act, 1951 — Section 8
High Courts11 Jan 2007
Mukesh Dev (Smt.) and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 1840 : (2007) 2 RLW 1253
Evidence Act, 1872 — Section 105, 27, 99Penal Code, 1860 (IPC) — Section 103, 104, 147, 148, 149
High Courts11 Jan 2007
Kan Singh Vs State of Rajasthan and Others Rahmet and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 427
High Courts10 Jan 2007Dismissed
State of Rajasthan Vs Mukat Behari and Others
Rajasthan High Court · (2007) 1 RLW 595
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 4
High Courts10 Jan 2007
Manohar Kanwar (Smt.) and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1579
Evidence Act, 1872 — Section 108
High Courts10 Jan 2007
Shivji Lal and Others Vs Board of Revenue and Others
Rajasthan High Court · (2007) 3 WLN 575
Rajasthan Tenancy Act, 1955 — Section 16
High Courts10 Jan 2007
State of Rajasthan Vs Techno Hind Marble and Granite Pvt. Ltd. and Another
Rajasthan High Court · (2007) 1 WLN 39
Stamp Act, 1899 — Section 47A, 56
High Courts10 Jan 2007Dismissed
Ram Gopal and Others Vs Idol of Shri Radha Krishna Mandir and Another
Rajasthan High Court · (2007) 2 CivCC 187 : (2007) 5 RCR(Civil) 553
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 107Easements Act, 1882 — Section 60(b)
High Courts09 Jan 2007
Oma Ram Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 222
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 149
High Courts09 Jan 2007Dismissed
Parsa Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 113 FLR 996 : (2007) 2 RLW 1696
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12
High Courts09 Jan 2007
Dev Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 309
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 50
High Courts08 Jan 2007Allowed
Commercial Taxes Officer Vs P.G. Foils Limited and Others
Rajasthan High Court · (2007) 2 RLW 1450 : (2008) 11 VST 942
Central Sales Tax Act, 1956 — Section 8
High Courts08 Jan 2007Allowed
Thawariya Vs Firm Rajesh Kumar Heera Lal
Rajasthan High Court · (2007) 2 CivCC 93 : (2007) 5 RCR(Civil) 532 : (2007) 1 RLW 598
Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 69
High Courts08 Jan 2007
National Construction Co. Vs Rajasthan State Mines and Minerals Ltd.
Rajasthan High Court · (2007) 1 WLN 130
Arbitration and Conciliation Act, 1996 — Section 11
High Courts05 Jan 2007Allowed
East India Hotels Ltd. (The) and Another Vs State and Others
Rajasthan High Court · AIR 2007 Raj 95 : (2007) 2 RLW 1164
Stamp Act, 1899 — Section 2, 5Transfer of Property Act, 1882 — Section 67
High Courts05 Jan 2007
Jameel Ahmed Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 88
Constitution of India, 1950 — Article 21Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 13, 14