High Courts03 Dec 2012Allowed
Sanjivdas Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 628
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 3 of 67
High Courts29 Nov 2012Disposed Off
Hashmat Alam Vs State and Others
Rajasthan High Court · (2013) 3 RLW 2358
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(7), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts29 Nov 2012Dismissed
Managing Committee, Shri Digamber Jain School Society and Another Vs Smt. Usha Saxena and Others
Rajasthan High Court · (2013) LabIC 653 : (2013) 4 RLW 3048
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18
High Courts29 Nov 2012Dismissed
Vimla Devi Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 11 RAJ CK 0036
High Courts29 Nov 2012Dismissed
Jitendra Vs Anjana Soni
Rajasthan High Court · AIR 2013 Raj 60 : (2013) 2 DMC 332 : (2013) 2 RLW 1775
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10Penal Code, 1860 (IPC) — Section 406, 498A
High Courts29 Nov 2012Dismissed
National Insurance Co. Ltd. Vs Vinod and Others
Rajasthan High Court · (2013) 2 CDR 1059 : (2013) 3 RLW 2241
High Courts27 Nov 2012Allowed
Hanuman and Another Vs Bala and Another
Rajasthan High Court · (2013) 2 CDR 951
Motor Vehicles Act, 1988 — Section 173
High Courts27 Nov 2012
Bhanwar Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 WLN 446
Negotiable Instruments Act, 1881 (NI) — Section 138, 138, 139, 139, 140
High Courts27 Nov 2012Dismissed
Nirmal Kumar Vs Maharaja Ganga Singh University
Rajasthan High Court · (2013) 2 CDR 895
High Courts26 Nov 2012Dismissed
Sattar Ali Vs Chairman, NPS and Others
Rajasthan High Court · (2012) 4 WLN 530
High Courts26 Nov 2012Dismissed
Heera Lal Jat Vs The Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2012) 11 RAJ CK 0037
High Courts26 Nov 2012Dismissed
M/s. Surendra Singh and Co. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 543
Constitution of India, 1950 — Article 226
High Courts26 Nov 2012Dismissed
Mewa Ram Raigar Vs The Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2012) 11 RAJ CK 0026
High Courts26 Nov 2012Dismissed
Shambhu Dayal Sharma Vs The Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2012) 11 RAJ CK 0025
High Courts26 Nov 2012
Mohan Lal and Others Vs Rajasthan Housing Board and Another
Rajasthan High Court · (2013) 2 CDR 980 : (2013) 2 RLW 1818
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b), 151Land Acquisition Act, 1894 — Section 23(1A), 25, 34, 51ALimitation Act, 1963 — Section 5
High Courts24 Nov 2012Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Rohitash Meena and Others Rohitash Meena Vs Dharmendra Yadav and Others
Rajasthan High Court · (2013) 2 CDR 728
High Courts24 Nov 2012Dismissed
Nizamuddin Vs Rajendra and Another Rajasthan State Road Transport Corporation Vs Nizamuddin and Others
Rajasthan High Court · (2013) 2 CDR 721
High Courts24 Nov 2012Dismissed
FCI Aravali Gypsum and Minerals Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 11 RAJ CK 0059
Rajasthan Finance Act, 2006 — Section 38(c)
High Courts24 Nov 2012Dismissed
Commissioner of Income Tax Vs Jain Construction Co.
Rajasthan High Court · (2013) 257 CTR 336
Income Tax Act, 1961 — Section 120, 129, 142(1), 143(1), 143(2)
High Courts24 Nov 2012
Narayan Lal Vs Ajmer Vidhyut Vitaran Nigam Ltd. and Others
Rajasthan High Court · (2013) 137 FLR 496