High Courts19 Nov 2012
Ravindra Kumar Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 4 WLN 496
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 5 of 67
High Courts19 Nov 2012Dismissed
Jai Kishan Sharma Vs Sainik School Society and Another
Rajasthan High Court · (2013) LabIC 995
Constitution of India, 1950 — Article 226
High Courts19 Nov 2012Allowed
Kishore Chand Chandawat Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 736
Rajasthan Commercial Taxes Subordinate Service Rules, 1975 — Rule 17
High Courts09 Nov 2012
Bajranglal Vs Kabootar Khana, Ladnu
Rajasthan High Court · (2013) 1 WLN 355
Civil Procedure Code, 1908 (CPC) — Section 100, 151
High Courts08 Nov 2012Dismissed
Narain Dan Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 4 WLN 451
High Courts08 Nov 2012
Oriental Insurance Co. Ltd. Vs Khurshid Khan and Others
Rajasthan High Court · (2013) 3 RLW 2205
Motor Vehicles Act, 1988 — Section 170
High Courts06 Nov 2012Allowed
Hindustan Petroleum Corporation Ltd. Vs Smt. Sudesh Kohali and Others
Rajasthan High Court · (2013) 2 CDR 666
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts06 Nov 2012Allowed
Jaipur Metro Rail Corporation Limited Vs Alok Kotahwala and Others
Rajasthan High Court · (2013) 3 CDR 1538
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 2(9)Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 18, 4, 4(1), 43, 5A
High Courts06 Nov 2012Dismissed
M/s. Leela Export House Vs Rent Appellate Tribunal, Jodhpur and Others
Rajasthan High Court · (2012) 4 WLN 383
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts06 Nov 2012
Ameen Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 WLN 187
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Nov 2012Dismissed
Makkhan Singh Vs Amarjeet Kaur and Others
Rajasthan High Court · (2013) 1 WLN 100
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Rajasthan Tenancy Act, 1955 — Section 188, 88
High Courts06 Nov 2012
State of Rajasthan and Others Vs Gangadhar Sharma
Rajasthan High Court · (2013) LabIC 890
High Courts05 Nov 2012
Shanti Bai Vs Labour Court, Kota and Another
Rajasthan High Court · (2013) 2 LLN 266 : (2013) 1 RLW 362 : (2013) 1 SCT 407
Industrial Disputes Act, 1947 — Section 10
High Courts05 Nov 2012
Dilip Gehlot Vs Yashoda Deora (Smt.) Yashoda Deora (Smt.) Vs Dilip Gehlot
Rajasthan High Court · (2013) 1 WLN 21
Guardians and Wards Act, 1890 — Section 7, 8
High Courts05 Nov 2012Allowed
Lalit Narayan Shah Vs Jitendra Kumar and Others
Rajasthan High Court · (2013) 3 CDR 1280
Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts05 Nov 2012Dismissed
Kesha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 133
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 332Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts05 Nov 2012Dismissed
Kaluwa Vs Bhagwan Singh and Another
Rajasthan High Court · (2013) 2 CDR 638
High Courts05 Nov 2012Dismissed
State of Rajasthan and Another Vs Sahi Ram Bishnoi
Rajasthan High Court · (2012) 11 RAJ CK 0010
High Courts05 Nov 2012Allowed
RSRTC and Another Vs Deepak Prajapati
Rajasthan High Court · (2012) 11 RAJ CK 0002
High Courts02 Nov 2012
Smt. Sita Kanwar and Others Vs New India Insurance Co. Ltd. and Others
Rajasthan High Court · (2013) 2 CDR 897
Motor Vehicles Act, 1988 — Section 173