High Courts02 Nov 2012Dismissed
ICICI Lombard Insurance Co. Ltd. Vs Smt. Makku Devi and Others
Rajasthan High Court · (2013) 2 WLN 288
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 6 of 67
High Courts02 Nov 2012Dismissed
Suresh Chand Sharma Vs State of Raj. and Another
Rajasthan High Court · (2013) 111 BC 710 : (2013) 2 RLW 1452
Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Nov 2012Allowed
Uday Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 598
Constitution of India, 1950 — Article 226
High Courts02 Nov 2012
Ram Niwas Through LRs Vs Ganga Sahay Through LRs and Others
Rajasthan High Court · (2012) 4 WLN 485
High Courts02 Nov 2012Dismissed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2012) 11 RAJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 172(2), 174, 313Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Nov 2012Dismissed
Smt. Sua Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 997
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts02 Nov 2012Allowed
Virendra Kumar Bhatia Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 139
High Courts01 Nov 2012
Smt. Nirmal Malik Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2013 Raj 132
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
High Courts01 Nov 2012Dismissed
Rajasthan Gramin Bank, Alwar Vs Central Government Industrial Tribunal Cum Labour Court, Jaipur and Another
Rajasthan High Court · (2012) 11 RAJ CK 0050
Industrial Disputes Act, 1947 — Section 17B
High Courts01 Nov 2012Dismissed
Madan Gir and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 724
Constitution of India, 1950 — Article 309
High Courts01 Nov 2012Dismissed
Ramesh Chandra Sharma Vs Central Administrative Tribunal, Jaipur Bench, Jaipur and Others
Rajasthan High Court · (2012) 11 RAJ CK 0041
High Courts01 Nov 2012
Mahadev Prasad Vs Jaipur Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2012) 11 RAJ CK 0038
High Courts01 Nov 2012Dismissed
Shri Vijay Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 137
High Courts01 Nov 2012Dismissed
National Institute of Medical Sciences University Vs Appellate Tribunal and Others NIMS University Rajasthan and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 CDR 1448
Jaipur Development Authority Act, 1982 — Section 72
High Courts01 Nov 2012
Ram Prasad and Another Vs Union of India and Others
Rajasthan High Court · (2012) 11 RAJ CK 0014
Limitation Act, 1963 — Section 5
High Courts31 Oct 2012Dismissed
Kamla Bajari (Smt.) Vs Bhanwar Lal Mistri and Others
Rajasthan High Court · (2012) 4 WLN 426
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Oct 2012Dismissed
Hardev Arya Vs Chief Manager (Public Information Officer) and Others
Rajasthan High Court · AIR 2013 Raj 97 : (2013) 2 CDR 782 : (2013) 1 RCR(Civil) 1018 : (2013) 3 RLW 2101
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19, 5, 7, 8(j)
High Courts30 Oct 2012
Arjun Lal Vs Pappu Lal @ Ramprasad and Others
Rajasthan High Court · (2012) 4 WLN 381
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts30 Oct 2012Allowed
Sohanlal Rajpurohit Vs The Chairman, RRVP Nigam Ltd., Jaipur and Anr
Rajasthan High Court · (2013) 1 CDR 430 : (2013) LabIC 595 : (2013) 2 RLW 1386 : (2012) 4 WLN 394
Constitution of India, 1950 — Article 31(2), 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161
High Courts30 Oct 2012Allowed
Bharat Bhushan Badesara Vs Special Secretary Finance and Others
Rajasthan High Court · (2013) LabIC 1053