High Courts29 Oct 2012
Bharat Lal Meena and Another Vs Kotak Mahindra Bank Limited and Another
Rajasthan High Court · (2012) 4 WLN 418
Arbitration and Conciliation Act, 1996 — Section 9Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 7 of 67
High Courts29 Oct 2012Dismissed
Jhuthi Devi Vs Rasool Mohammed and Others
Rajasthan High Court · (2013) 1 CDR 242 : (2013) 3 RLW 1891 : (2012) 4 WLN 415
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(4), Order 18 Rule 3
High Courts29 Oct 2012Dismissed
H.L. Mittal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 432
High Courts26 Oct 2012Dismissed
Ram Singh Shekhawat and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 BC 143
Constitution of India, 1950 — Article 14, 21, 226
High Courts26 Oct 2012
State of Rajasthan Vs Rajendra Rathore Smt. Sushila Devi Vs Rajendra Rathore and Another
Rajasthan High Court · (2013) 2 RLW 1536 : (2012) 4 WLN 241
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 102, 156(3), 161, 173(8), 209Evidence Act, 1872 — Section 10, 57(4), 78(2)
High Courts26 Oct 2012
Laxmi Narain @ Laxman Vs State of Rajasthan
Rajasthan High Court · (2012) 10 RAJ CK 0074
High Courts26 Oct 2012
United India Insurance Co. Ltd. Vs MACT, Jaipur and Others
Rajasthan High Court · (2012) 4 WLN 388
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Motor Vehicles Act, 1988 — Section 166
High Courts26 Oct 2012Dismissed
Union of India and Others Vs Dhanpat Singh
Rajasthan High Court · (2013) LabIC 1057 : (2012) 4 WLN 539
High Courts26 Oct 2012
State of Rajasthan and Others Vs Gambhir Singh and Another
Rajasthan High Court · (2012) 4 WLN 429
Rajasthan Panchayati Raj Act, 1994 — Section 89(8)
High Courts26 Oct 2012Dismissed
Muknaram Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2744
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 21, 22, 23A, 25Penal Code, 1860 (IPC) — Section 379, 447
High Courts26 Oct 2012Allowed
Harish Kumar Mudeja Vs Rajasthan High Court and Others
Rajasthan High Court · (2013) 1 CDR 194 : (2013) 3 RLW 2378
Constitution of India, 1950 — Article 14, 16, 21
High Courts26 Oct 2012Dismissed
Krishi Upaj Mandi Samiti, Sadulpur and Others Vs Abid and Others
Rajasthan High Court · (2013) 1 WLN 150
High Courts26 Oct 2012
Rajesh Soni Vs State of Rajasthan
Rajasthan High Court · (2012) 10 RAJ CK 0004
High Courts25 Oct 2012
Ratna Gupta Vs The Secretary, Rajasthan Legislative Assembly Secretariat, Jaipur and Others
Rajasthan High Court · (2012) 4 WLN 488
Constitution of India, 1950 — Article 194(3)
High Courts25 Oct 2012Allowed
Sheoji Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 10 RAJ CK 0040
Constitution of India, 1950 — Article 14
High Courts25 Oct 2012Dismissed
Kailash Chand Gurjar Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 4 WLN 479
Constitution of India, 1950 — Article 14
High Courts25 Oct 2012Dismissed
Mustkeen Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 723 : (2012) 4 WLN 481
High Courts25 Oct 2012Dismissed
Hari Om @ Hari Mohan Vs Smt. Sushila and Others
Rajasthan High Court · (2012) 4 WLN 483
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 2
High Courts25 Oct 2012Dismissed
Ritu Bala Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 377
Rajasthan Stamp Rules, 2004 — Rule 58