High Courts08 Oct 2012Dismissed
Prem Chand and Others Vs Smt. Sushila Devi and Others
Rajasthan High Court · (2012) 4 WLN 315
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 9 of 67
High Courts08 Oct 2012Dismissed
Shaqoor Khan Vs Mohammed Ibrahim and Others
Rajasthan High Court · (2012) 4 WLN 409
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Oct 2012Dismissed
Pema Ram Vs The District Collector and Others
Rajasthan High Court · (2012) 4 WLN 459
Rajasthan Panchayati Raj Act, 1994 — Section 48(3)
High Courts08 Oct 2012Dismissed
Deputy Kumar Sharma Vs Court of Addl. District and Sessions Judge No. 3, Jaipur Metropolitan and Others
Rajasthan High Court · (2012) 4 WLN 404
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Oct 2012Dismissed
Manoj Kumar and Another Vs Municipal Board, Sawai Madhopur and Others
Rajasthan High Court · (2012) 4 WLN 408
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 11 Rule 15, 151
High Courts08 Oct 2012Allowed
Naresh Kumar Banshiwal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 RLW 1574
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts06 Oct 2012Allowed
Saroj Joshi (Ms.) Vs Mrs. Kulsum Malik and Another
Rajasthan High Court · (2013) 1 WLN 26
High Courts06 Oct 2012Dismissed
Golu Vs Brijraj Singh and Another
Rajasthan High Court · (2013) 2 CDR 631
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts06 Oct 2012
Daya Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 427
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 150, 151Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(ii)(5)
High Courts06 Oct 2012Dismissed
Satya Bhama and Another Vs Kajod Mal and Others
Rajasthan High Court · (2012) 4 WLN 318
High Courts06 Oct 2012
Sarjeet Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 180
Criminal Procedure Code, 1973 (CrPC) — Section 313Rajasthan Excise Act, 1950 — Section 16, 54(a)
High Courts06 Oct 2012Dismissed
Nortanmal Joshi Vs RSRTC and Another
Rajasthan High Court · (2013) 137 FLR 891 : (2013) LabIC 1032 : (2013) 3 RLW 2454
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 33, 33(1)
High Courts06 Oct 2012
Vikas Kumar Agrawal and Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 1908
Right of Children to Free and Compulsory Education Act, 2009 — Section 23, 23(1)
High Courts05 Oct 2012Dismissed
Pradhan Singh Vs The State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2710 : (2013) 1 WLN 159
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Oct 2012Dismissed
Dhani Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 106
High Courts05 Oct 2012
Sitaram and Others Vs State of Raj.
Rajasthan High Court · (2013) 3 RLW 2708
Criminal Procedure Code, 1973 (CrPC) — Section 362, 70, 70(2)
High Courts05 Oct 2012Allowed
Subhash Kashyap Vs Bikaner University and Others
Rajasthan High Court · (2013) 2 RLW 1049 : (2013) 2 SCT 514
High Courts05 Oct 2012Allowed
Ram Khiladi Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) 10 RAJ CK 0048
High Courts05 Oct 2012Dismissed
Shri Mahaveer Prasad Jain and Others Vs Chetnaya Prakash Bansal and Another
Rajasthan High Court · (2012) 10 RAJ CK 0046
Constitution of India, 1950 — Article 226
High Courts05 Oct 2012Dismissed
Iqbal Singh Vs Every one and Others Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2013 Raj 1 : (2013) 1 CDR 3 : (2013) 1 RLW 744 : (2013) 1 WLN 54
Penal Code, 1860 (IPC) — Section 198Succession Act, 1925 — Section 212, 213, 270(2)(e), 370, 370(2)