High Courts01 Oct 2012
Prithvi Singh Ranawat Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 1060
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(5)
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 11 of 67
High Courts28 Sept 2012Dismissed
United India Insurance Co. Ltd. Vs Balram and Others
Rajasthan High Court · (2013) 2 CDR 623
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts28 Sept 2012Dismissed
Jagdish Vs Civil Judge (JD) Dausa District, Dausa and Others
Rajasthan High Court · (2012) 4 WLN 464
High Courts28 Sept 2012
Malaram Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 RLW 1413
Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts27 Sept 2012Dismissed
New India Assurance Co. Ltd. Vs Birda Ram and Others
Rajasthan High Court · (2013) 1 CDR 471
Motor Vehicles Act, 1988 — Section 181
High Courts27 Sept 2012Allowed
Hanuman Sahay Sharma Vs Manish Dhamani
Rajasthan High Court · (2013) CriLJ 370 : (2013) 2 Crimes 649 : (2013) 2 RLW 1410
Criminal Procedure Code, 1973 (CrPC) — Section 243, 243(2)Evidence Act, 1872 — Section 73
High Courts27 Sept 2012
Rajasthan Fauzi Rakshak Seva Samiti Vs Rajasthan Electronic and Instrumentation Limited
Rajasthan High Court · (2013) 1 WLN 30
Limitation Act, 1963 — Section 14
High Courts27 Sept 2012Allowed
Smt. Sohan Devi and Others Vs Damodar Lal and Another
Rajasthan High Court · (2013) 3 CDR 1273 : (2013) 3 RLW 2615
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, 100
High Courts27 Sept 2012Allowed
Ramchandra Vs The Civil Judge (Senior Division), Shahpura, District Jaipur and Others
Rajasthan High Court · (2012) 4 WLN 355
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 193, 205
High Courts27 Sept 2012Dismissed
National Insurance Co. Ltd. Vs Smt. Hansa Devi and Others Smt. Hansa Devi and Others Vs Mohd. Kalam Khan and Others
Rajasthan High Court · (2013) 2 CDR 781
High Courts27 Sept 2012
Ranchod Mal and Another Vs Govind Prasad and Others Govind Prasad and Others Vs Ranchod Mal and Others
Rajasthan High Court · (2013) 1 CDR 386
Civil Procedure Code, 1908 (CPC) — Section 100, 2
High Courts27 Sept 2012
Lala Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 1480
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts27 Sept 2012
Manoj Kumar Kok Vs University of Rajasthan and Another
Rajasthan High Court · (2013) 2 CDR 1008
High Courts26 Sept 2012Allowed
Rishabh Agarwal Vs Raj. Technical University and Others
Rajasthan High Court · (2013) 1 CDR 287 : (2013) 2 RLW 1397 : (2013) 3 SCT 144
High Courts26 Sept 2012Dismissed
Gokul Vs Ratiram and Another RSRTC Vs Gokul and Another
Rajasthan High Court · (2013) 2 CDR 775
High Courts26 Sept 2012Dismissed
Harmohinder Singh Chaddha Vs Rajasthan Housing Board and Another
Rajasthan High Court · (2012) 09 RAJ CK 0081
Constitution of India, 1950 — Article 226
High Courts26 Sept 2012Dismissed
M/s. Binani Cement Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 57 VST 138
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114(g)Limitation Act, 1963 — Section 14, 3, 5
High Courts26 Sept 2012
Vikram Kumar Yogi Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0051
High Courts26 Sept 2012
Kamal Singh Vs The State of Rajasthan
Rajasthan High Court · (2012) 09 RAJ CK 0034
High Courts26 Sept 2012
Ramesh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)