High Courts26 Sept 2012Dismissed
Ram Chandra Sharma and Another Vs Rent Appellate Tribunal Sikar and Another
Rajasthan High Court · (2013) 1 CDR 537
Constitution of India, 1950 — Article 226, 227, 277
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 12 of 67
High Courts25 Sept 2012Dismissed
Smt. Kanta Devi and Others Vs Roop Singh and Others
Rajasthan High Court · (2013) 1 CDR 547
Limitation Act, 1963 — Section 5
High Courts25 Sept 2012Dismissed
Vikram Singh Choudhary Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2012) 09 RAJ CK 0169
High Courts25 Sept 2012
Smt. Parul Jain Vs District Judge Bharatpur and Another
Rajasthan High Court · (2012) 09 RAJ CK 0096
Hindu Marriage Act, 1955 — Section 13, 21B(2)
High Courts25 Sept 2012Dismissed
LR's of Khan Mohammed Vs Inayat Ali and Another
Rajasthan High Court · (2012) 09 RAJ CK 0055
High Courts25 Sept 2012
National Insurance Company Ltd. Vs Laxman Chand Bairwa and Others
Rajasthan High Court · (2013) 1 CDR 332
Motor Vehicles Act, 1988 — Section 173
High Courts25 Sept 2012Dismissed
Gopal Krishna and Others Vs Kishan Lal and Another
Rajasthan High Court · (2013) 2 RCR(Rent) 196 : (2013) 2 RLW 1258
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 41 Rule 27, Order 6 Rule 17, 100, 103Industrial Disputes Act, 1947 — Section 11, 12
High Courts25 Sept 2012Dismissed
Dalip Kumar Vs State of Rajasthan
Rajasthan High Court · (2013) CriLJ 1097 : (2013) 2 Crimes 287 : (2013) 2 RLW 972
Penal Code, 1860 (IPC) — Section 302, 342
High Courts24 Sept 2012Dismissed
Rajasthan State Road Transport Corporation Vs Braj Lal and Others
Rajasthan High Court · (2013) 2 ACC 667
Employees State Insurance Act, 1948 — Section 53Motor Vehicles Act, 1988 — Section 110Penal Code, 1860 (IPC) — Section 279
High Courts24 Sept 2012
Kamtu and Others Vs State of Raj. and Another
Rajasthan High Court · (2012) 4 WLN 304
Constitution of India, 1950 — Article 226
High Courts24 Sept 2012Dismissed
All Villagers of Village Melinkheda Vs Hari Kishan and Others
Rajasthan High Court · (2012) 4 WLN 411
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts24 Sept 2012
Amarchand and Others Vs Rakesh Kumar and Others
Rajasthan High Court · (2012) 4 WLN 413
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts24 Sept 2012Dismissed
Boota Ram Vs Mukh Ram and Another
Rajasthan High Court · (2012) 4 WLN 342
High Courts24 Sept 2012Dismissed
Rajasthan State Road Transport Corporation Vs Chhitar and Others
Rajasthan High Court · (2013) 1 CDR 394
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts24 Sept 2012Dismissed
Pura Ram Vs Additional District Judge No. 2 and Others
Rajasthan High Court · (2013) 1 WLN 13
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts21 Sept 2012Dismissed
Puranchand Jaiswal Vs Addl. Civil Judge (JD) No. 4, Jaipur City, Jaipur and Others
Rajasthan High Court · (2012) 4 WLN 393
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts21 Sept 2012Dismissed
Oriental Insurance Company Ltd. Vs Rama Devi and Others
Rajasthan High Court · (2013) 1 ACC 622 : (2013) 2 CDR 789
High Courts21 Sept 2012Dismissed
RSRTC Vs Smt. Sudha and Another Shiv Kumar Birla Vs Devendra Pal Singh and Another
Rajasthan High Court · (2013) 1 CDR 210
High Courts21 Sept 2012Dismissed
Heeralal Saini Vs Addl. Civil Judge (JD) No. 3, Jaipur Metropolitan Jaipur and Others
Rajasthan High Court · (2012) 09 RAJ CK 0071
Constitution of India, 1950 — Article 227
High Courts21 Sept 2012Dismissed
Ram Chandra and Others Vs Mool Chand and Others
Rajasthan High Court · (2012) 09 RAJ CK 0069
Rajasthan Tenancy Act, 1955 — Section 188, 42, 92A