High Courts02 Jan 2012Allowed
State of Rajasthan and Others Vs M/s. Regalia Buidwell Pvt. Ltd.
Rajasthan High Court · (2012) 1 WLN 534
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 32, 33B, 33C, 33D, 36
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 67 of 67
High Courts02 Jan 2012Dismissed
Goverdhan Singh Bhati Vs Union of India and Others
Rajasthan High Court · (2012) 1 WLN 511
Constitution of India, 1950 — Article 227
High Courts02 Jan 2012
Shri Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 132
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 8
High Courts02 Jan 2012Dismissed
Suresh Vs Suresh Chandra and Others
Rajasthan High Court · (2012) 3 WLN 178
Penal Code, 1860 (IPC) — Section 133, 279, 337
High Courts02 Jan 2012Dismissed
State of Rajasthan Vs Shankarlal Tikkiwal and Another
Rajasthan High Court · (2012) 1 Crimes 597 : (2012) 2 RLW 1649
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Jan 2012Allowed
Narendra Singh Vs Shri Nishant Sharma and Another
Rajasthan High Court · (2012) 3 WLN 125
Motor Vehicles Act, 1988 — Section 6
High Courts02 Jan 2012
Banwari Lal and Others Vs Nasir Hussain and Others
Rajasthan High Court · (2012) 3 WLN 113
High Courts02 Jan 2012Dismissed
Saleem @ Mulla @ Ali Mohammad Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 234
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 433Penal Code, 1860 (IPC) — Section 379, 411
High Courts02 Jan 2012Dismissed
Shoe Ram Singh Vs District Judge, Alwar and Others
Rajasthan High Court · (2012) 3 WLN 145
Limitation Act, 1963 — Section 5Rajasthan Escheats Regulation Act, 1956 — Section 6(9)(2)
High Courts02 Jan 2012Dismissed
Ram Babu Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 70
Industrial Disputes Act, 1947 — Section 17, 17A
High Courts02 Jan 2012
Mohan Lal Khakhal Vs The Secretary, Ministry of External Affairs, New Delhi and Another
Rajasthan High Court · (2012) 3 WLN 119
Penal Code, 1860 (IPC) — Section 302