COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 65 of 67

High Courts09 Jan 2012Dismissed

Mahendra Kaur Arora (Smt.) Vs Rent Appellate Tribunal, Jaipur and Another

Rajasthan High Court · (2013) 2 RLW 1525 : (2012) 1 WLN 522

Constitution of India, 1950 — Article 12, 226, 227Rajasthan Rent Control Act, 2001 — Section 18, 19, 23, 51, 52Transfer of Property Act, 1882 — Section 108

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High Courts09 Jan 2012Dismissed

Ajay Kumar Parmar Vs State of Rajasthan

Rajasthan High Court · (2013) 1 Crimes 322 : (2012) 3 RLW 2090

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 173, 207Penal Code, 1860 (IPC) — Section 342, 376

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High Courts09 Jan 2012Allowed

Kana Ram @ Jagdish Prasad Vs State of Rajasthan

Rajasthan High Court · (2012) 1 WLN 179

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302

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High Courts09 Jan 2012Dismissed

Water Meter Reader Association Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 01 RAJ CK 0001

Industrial Disputes Act, 1947 — Section 11, 11(9)

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High Courts06 Jan 2012

Superintending Engineer, PHED, Sikar and Others Vs Prahlad Ray and Others

Rajasthan High Court · (2012) 3 LLJ 558

Minimum Wages Act, 1948 — Section 13, 14, 2(e), 2(g), 2(i)

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High Courts06 Jan 2012

State of Rajasthan and Others Vs Smt. Mangi Devi and Another

Rajasthan High Court · (2012) 01 RAJ CK 0077

Constitution of India, 1950 — Article 14

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High Courts06 Jan 2012Dismissed

Ram Singh Mirdha Vs LRs of Late Mohan Lal

Rajasthan High Court · (2012) 2 WLN 420

Succession Act, 1925 — Section 278

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High Courts06 Jan 2012Dismissed

Shanker Lal Godara Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 01 RAJ CK 0064

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High Courts06 Jan 2012Dismissed

Kanaram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 1 WLN 497

Constitution of India, 1950 — Article 226, 227

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High Courts06 Jan 2012

Hansraj Vs Nandaram

Rajasthan High Court · (2012) 01 RAJ CK 0039

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts06 Jan 2012Dismissed

ICICI Lombard GIC Ltd Vs Smt Moti and Others

Rajasthan High Court · (2012) 2 WLN 403

Motor Vehicles Act, 1988 — Section 163A

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High Courts06 Jan 2012

Hansraj Vs Pancharam

Rajasthan High Court · (2012) 01 RAJ CK 0028

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts06 Jan 2012Dismissed

Commissioner of Income Tax, Udaipur Vs Smt. Kaushalya Devi Jhanwar

Rajasthan High Court · (2012) 01 RAJ CK 0022

Income Tax Act, 1961 — Section 260A

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High Courts06 Jan 2012

Chhotu Khan Vs State of Rajasthan

Rajasthan High Court · (2013) 1 RLW 322

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120B, 227, 228, 420, 463

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High Courts06 Jan 2012Dismissed

The Tehsildar, Village - Sayala Vs Union of India and Others

Rajasthan High Court · (2012) 01 RAJ CK 0019

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 246A, 246A(q), 271FA

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High Courts06 Jan 2012Dismissed

Prem Prakash @ Dhara Singh Vs The State of Rajasthan and Others

Rajasthan High Court · (2012) 3 RLW 2801 : (2012) 3 WLN 147

Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts06 Jan 2012Dismissed

Rajendra Yadav Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 2805

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 301, 482Penal Code, 1860 (IPC) — Section 120, 120B, 167, 197, 198

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High Courts05 Jan 2012Dismissed

Bal Kishan Sharma and Others Vs Radhey Shyam Godhawat

Rajasthan High Court · (2012) 3 RLW 2764

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, Order 43 Rule 1(d), Order 9 Rule 13, 96(2)Limitation Act, 1963 — Section 5

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High Courts05 Jan 2012Dismissed

Jai Narayan and Others Vs Jeev Raj and Others

Rajasthan High Court · (2012) 1 WLN 538

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(4), Order 18 Rule 3

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High Courts05 Jan 2012Allowed

Kishan Sharma and Another Vs Gram Panchayat and Others

Rajasthan High Court · (2012) 2 RLW 1257

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227

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