High Courts04 Jan 2012Dismissed
United India Insurance Company Ltd. Vs Shanker Lal and Another
Rajasthan High Court · (2012) 133 FLR 754
Workmens Compensation Act, 1923 — Section 2(1)(n), 30
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 66 of 67
High Courts04 Jan 2012Dismissed
United India Insurance Company Ltd. Vs Shankar Lal and Another
Rajasthan High Court · (2013) 1 ACC 308 : (2013) ACJ 1878
Workmens Compensation Act, 1923 — Section 2(1)(n), 30
High Courts04 Jan 2012Dismissed
Balveer Kaur Vs Rajendra Singh and Others
Rajasthan High Court · (2012) 3 RLW 2158 : (2012) 1 WLN 507
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 14(3), 47Constitution of India, 1950 — Article 227
High Courts03 Jan 2012Allowed
Surendra Pal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 110
Penal Code, 1860 (IPC) — Section 120B, 407, 420
High Courts03 Jan 2012
LRs. of Brijlal Vs Jagdish Prasad and Others
Rajasthan High Court · AIR 2012 Raj 91
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts03 Jan 2012Dismissed
Santara Devi Gupta (Smt.) and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) 2 RLW 1334 : (2012) 3 WLN 72
Contract Act, 1872 — Section 20Land Acquisition Act, 1894 — Section 11, 11(1), 11(2), 31(3), 4Rajasthan Housing Board Act, 1970 — Section 60
High Courts03 Jan 2012Dismissed
Bhavan Va Path Nirman (Bohra) and Co. Vs Rajasthan State Industrial Development and Investment Corporation Ltd.
Rajasthan High Court · (2012) 3 RLW 2797
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 56
High Courts03 Jan 2012
Ishra Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 WLN 513
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89
High Courts03 Jan 2012Dismissed
Sunil Kumar Vs U.O.I. and Others
Rajasthan High Court · (2012) 3 RLW 2458
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 149, 294, 304, 323
High Courts03 Jan 2012
Sunita Tasera Vs Lalit Kumar Jagrawal
Rajasthan High Court · AIR 2012 Raj 82
Criminal Procedure Code, 1973 (CrPC) — Section 12, 125, 125(3), 24Hindu Marriage Act, 1955 — Section 13, 24
High Courts03 Jan 2012Allowed
Rati Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2362
High Courts03 Jan 2012Dismissed
Babu Bhai Kashyap Vs Praful Chand Contractor and Another
Rajasthan High Court · (2012) 3 RLW 2152
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9, 115Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 105, 106
High Courts02 Jan 2012Dismissed
Rameshchandra Baregama Vs Rameshchandra Joshi
Rajasthan High Court · (2012) 4 RLW 3047
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 94
High Courts02 Jan 2012Dismissed
Vagji Vs State of Rajasthan
Rajasthan High Court · (2012) 1 WLN 206
Penal Code, 1860 (IPC) — Section 302, 394
High Courts02 Jan 2012Dismissed
Ramesh Chandra Baregama Vs Ramesh Chandra Joshi
Rajasthan High Court · (2013) 1 BC 318
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 94
High Courts02 Jan 2012
Ratna Rathore (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 123
Constitution of India, 1950 — Article 226, 226(3)
High Courts02 Jan 2012
Deepak Kuamr and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 121
High Courts02 Jan 2012Allowed
Leelawati (Smt.) and Others Vs Vijay Kumar and Others
Rajasthan High Court · (2012) 3 WLN 117
High Courts02 Jan 2012Dismissed
Kiran Devi (Smt.) and Another Vs Nirmala Joshi (Smt.) and Others
Rajasthan High Court · (2012) 2 RLW 1235 : (2012) 3 WLN 115
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts02 Jan 2012Allowed
Mohd. Bilal Vs Hari Prakash and Others
Rajasthan High Court · (2013) 2 ACC 328 : (2012) 3 WLN 15
Motor Vehicles Act, 1988 — Section 161