High Courts23 Jan 2012
Santosh Nath Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 167
Criminal Procedure Code, 1973 (CrPC) — Section 56(3)
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 63 of 67
High Courts23 Jan 2012Allowed
The Managing Director, Shri Polotex Pvt. Ltd. Vs The Labour Court, Jodhpur and Another
Rajasthan High Court · (2013) 1 WLN 329
High Courts20 Jan 2012Allowed
Laxmi Narayan Meena and Another Vs State of Rajathan and Others
Rajasthan High Court · (2012) 01 RAJ CK 0062
High Courts20 Jan 2012Allowed
Smt. Toofani Devi Vs Appellate Rent Tribunal Bharatpur and Another
Rajasthan High Court · (2012) 01 RAJ CK 0061
High Courts20 Jan 2012Dismissed
Sandeep Bhatra Vs State of Rajasthan and Another
Rajasthan High Court · (2012) CriLJ 1819 : (2012) 3 RLW 2054
Criminal Procedure Code, 1973 (CrPC) — Section 41, 42, 43, 437, 437(3)Penal Code, 1860 (IPC) — Section 420, 467
High Courts20 Jan 2012Dismissed
Sanskar Bharti Shiksha Samiti Vs University of Rajasthan
Rajasthan High Court · (2012) 01 RAJ CK 0035
High Courts19 Jan 2012
Nand Kishore and Others Vs Smt Rukmani Devi and Others
Rajasthan High Court · (2012) 4 RLW 3261
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Succession Act, 1956 — Section 6Registration Act, 1908 — Section 17
High Courts19 Jan 2012Allowed
M/s. Sarda Gum and Chemicals Vs Union of India and Others
Rajasthan High Court · (2012) 133 FLR 518 : (2012) 3 LLJ 771 : (2012) 1 WLN 540
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 3
High Courts19 Jan 2012Allowed
Nanu Ram Vs The State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 423
Criminal Procedure Code, 1973 (CrPC) — Section 164Juvenile Justice Act, 1986 — Section 12Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts19 Jan 2012Allowed
Life Insurance Corporation of India Vs Tikama Ram
Rajasthan High Court · (2013) 1 WLN 324
High Courts19 Jan 2012
Lalit Panwar Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 WLN 419
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2)Penal Code, 1860 (IPC) — Section 186
High Courts18 Jan 2012
Gawari (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2012) 2 WLN 427
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60, 61, 62, 63
High Courts17 Jan 2012Dismissed
State Vs Sukhvinder Singh and Another
Rajasthan High Court · (2012) 3 Crimes 398 : (2012) 4 RLW 2999
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376
High Courts17 Jan 2012Allowed
Union of India and Others Vs Prakash Chandra Bothra
Rajasthan High Court · (2012) 3 WLN 172
Administrative Tribunals Act, 1985 — Section 19
High Courts17 Jan 2012
Manjoor Ali Vs Sehnaj and Another
Rajasthan High Court · (2013) 1 WLN 557
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts17 Jan 2012Allowed
Kanta Mali (Smt.) Vs Suneel Mali
Rajasthan High Court · (2013) 1 WLN 298
High Courts17 Jan 2012Allowed
Shiv Kumar Mansinghkha and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 166
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(4)
High Courts17 Jan 2012
Praveen Mehta Vs Smt. Manju Khariwal
Rajasthan High Court · (2012) 2 WLN 425
Criminal Procedure Code, 1973 (CrPC) — Section 320(9)Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts17 Jan 2012
Chand Ratan Vs Roop Chand
Rajasthan High Court · (2013) 1 WLN 545
Criminal Procedure Code, 1973 (CrPC) — Section 219Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Jan 2012Dismissed
Shobha Ram Vs The State of Raj. and Ant.
Rajasthan High Court · (2012) 4 RLW 3149
Criminal Procedure Code, 1973 (CrPC) — Section 313, 347Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 21, 25, 27