COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 62 of 67

High Courts02 Feb 2012Dismissed

State of Rajasthan Vs Unkar Singh and Others

Rajasthan High Court · (2012) 2 WLN 389

Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 29, 42, 42(1)

High Courts02 Feb 2012

Smt. Rukma Devi Vs State of Raj

Rajasthan High Court · (2012) 02 RAJ CK 0043

Penal Code, 1860 (IPC) — Section 302

High Courts02 Feb 2012Dismissed

Gajendra Singh Vs Commissioner of Income - Tax

Rajasthan High Court · (2012) 345 ITR 541

Income Tax Act, 1961 — Section 142(1), 143(2), 144A

High Courts02 Feb 2012Dismissed

State of Rajasthan Vs Mohanlal

Rajasthan High Court · (2012) 02 RAJ CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

High Courts01 Feb 2012Allowed

Chanduram @ Ram Chandra Vs State

Rajasthan High Court · (2012) 2 Crimes 294

Criminal Procedure Code, 1973 (CrPC) — Section 439

High Courts01 Feb 2012

Panney Singh Vs Sharad Kumar and Others New India Assurance Co. Ltd. Vs Panney Singh and Others

Rajasthan High Court · (2013) 2 ACC 208 : (2013) ACJ 430 : (2012) 2 RLW 1731 : (2012) 3 TAC 371

Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 158(6), 166, 166(4), 173

High Courts01 Feb 2012Dismissed

Bajrang Lal Sharma Vs Ramdev Acharya and Others

Rajasthan High Court · (2012) 02 RAJ CK 0062

High Courts01 Feb 2012Dismissed

Pramod Kumar Vs Arjun Kumar

Rajasthan High Court · (2012) 02 RAJ CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139

High Courts01 Feb 2012Allowed

Kuiyaram Vs State of Rajasthan

Rajasthan High Court · (2012) 2 WLN 401

Penal Code, 1860 (IPC) — Section 304, 498A

High Courts01 Feb 2012Dismissed

Hilltop Marbles (M/s.) Vs Nisar Ahmed and Others

Rajasthan High Court · (2012) 3 RLW 2351

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 226(3), 227Succession Act, 1925 — Section 372, 373

High Courts01 Feb 2012Allowed

Ramesh Chand Vs Ram Charan Singh and Others

Rajasthan High Court · (2013) 1 RLW 164

Rajasthan Panchayati Raj Act, 1994 — Section 61, 71, 91(4), 97, 97A

High Courts01 Feb 2012Dismissed

United India Insurance Co. Ltd. Vs Sohani and Others

Rajasthan High Court · (2013) ACJ 1140

High Courts31 Jan 2012

Sita Ram Vs State of Rajasthan

Rajasthan High Court · (2012) 1 Crimes 735 : (2012) 4 RLW 3177

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts31 Jan 2012

Mitha Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 01 RAJ CK 0056

Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10

High Courts31 Jan 2012

Ram Krishan Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 01 RAJ CK 0054

Penal Code, 1860 (IPC) — Section 363, 366

High Courts27 Jan 2012Dismissed

M/s. Quality Marbles Pvt. Ltd. Vs Ajmer Vidhyut Vitaran Nigam Ltd., Ajmer and Others

Rajasthan High Court · (2012) ELR 397

Appellate Authority Rules, 2004 — Rule 3Electricity Act, 2003 — Section 127, 176(2), 43, 44, 45

High Courts25 Jan 2012Allowed

Sorab Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 3 RLW 2029

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 438, 439(2)Penal Code, 1860 (IPC) — Section 143, 307, 323, 341

High Courts25 Jan 2012

Surendra Kumar Vs State of Rajasthan

Rajasthan High Court · (2012) 4 WLN 420

Essential Commodities Act, 1955 — Section 3, 7

High Courts25 Jan 2012Dismissed

Banna Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 1 RLW 183

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307

High Courts24 Jan 2012Dismissed

Nav Ratan Kothari Vs State of Raj. and Another

Rajasthan High Court · (2013) 1 RLW 506

Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 362, 482Penal Code, 1860 (IPC) — Section 120B, 202, 353, 405, 406