High Courts08 Feb 2012Allowed
Samunder Singh Vs M.A.C.T. Udaipur
Rajasthan High Court · (2012) 02 RAJ CK 0073
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 60 of 67
High Courts08 Feb 2012Dismissed
Commissioner of Income - Tax Vs Business Information Processing Services
Rajasthan High Court · (2012) 345 ITR 548
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 260A, 80I
High Courts08 Feb 2012Allowed
Parbat Singh @ Rana Vs State of Rajasthan
Rajasthan High Court · (2012) 02 RAJ CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 376, 450
High Courts08 Feb 2012Disposed Off
Jimnai and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 RLW 2369
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 119(1)(b), 319
High Courts08 Feb 2012Dismissed
Deputy Commissioner of Income Tax Vs Surya Credits Ltd.
Rajasthan High Court · (2012) 346 ITR 3
Income Tax Act, 1961 — Section 260A
High Courts07 Feb 2012Dismissed
Vinod Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 134 FLR 875 : (2012) 3 RLW 2731 : (2012) 3 WLN 154
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 16Rajasthan Land Revenue Act, 1956 — Section 256, 257
High Courts07 Feb 2012Dismissed
Nandu Devi (Smt.) Vs Judge, Labour Court No. 2, Jaipur and Others
Rajasthan High Court · (2012) 135 FLR 852 : (2012) 3 LLJ 753 : (2012) LLR 582
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H
High Courts07 Feb 2012Dismissed
Frooq Hasan Vs Smt. Madina and another
Rajasthan High Court · (2012) CriLJ 3347
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Feb 2012
Dy. CIT Vs Rajasthan State Industrial Development and Investment Corporation
Rajasthan High Court · (2012) 02 RAJ CK 0017
Income Tax Act, 1961 — Section 260A, 43D
High Courts06 Feb 2012Dismissed
Commissioner of Income Tax Vs Raj. State Bridge and Construction Corporation Ltd.
Rajasthan High Court · (2012) 346 ITR 53
Income Tax Act, 1961 — Section 143(3), 154, 260A, 43B
High Courts06 Feb 2012
Krish Upaj Mandi Samiti Ltd., Sadulpur Vs Dharam Pal and Another
Rajasthan High Court · (2012) 02 RAJ CK 0126
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts06 Feb 2012Dismissed
Legal Representatives of Durga Lal Vs Legal Representatives of Bhura Lal
Rajasthan High Court · (2012) 02 RAJ CK 0125
Rajasthan Tenancy Act, 1955 — Section 177Transfer of Property Act, 1882 — Section 54
High Courts06 Feb 2012
Veena Gupta Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 02 RAJ CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Feb 2012Dismissed
Rajendra Kumar and Others Vs Nagar Palika, Chittorgarh and Another
Rajasthan High Court · (2012) 02 RAJ CK 0115
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Feb 2012Dismissed
State Vs Madhu Puri and Others
Rajasthan High Court · (2012) 3 RLW 2714
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376
High Courts06 Feb 2012Dismissed
Ram Ratan Vs Canara Bank and Others
Rajasthan High Court · (2012) 134 FLR 543 : (2012) 3 LLJ 798 : (2012) LLR 598
Industrial Disputes Act, 1947 — Section 11A
High Courts06 Feb 2012Dismissed
Aasu Singh and Another Vs Tej Singh and Others
Rajasthan High Court · (2012) 02 RAJ CK 0110
High Courts06 Feb 2012
Hari Prasad Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 02 RAJ CK 0101
Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts06 Feb 2012Dismissed
Smt. Shobhagyavati and Others Vs The Management, Jaipur Mineral Development Syndicate Pvt. Ltd. and Another
Rajasthan High Court · (2013) ACJ 1726 : (2012) 133 FLR 354 : (2012) 3 LLJ 485 : (2012) LLR 639
High Courts06 Feb 2012Dismissed
Mahendra and Another Vs The Bank of Rajasthan Limited and Another
Rajasthan High Court · (2012) 02 RAJ CK 0080
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(4)