High Courts21 Feb 2012Dismissed

Dinesh Bansal Vs Rajendra Kumar

Rajasthan High Court · (2013) 2 RLW 1367 : (2012) 2 WLN 412

Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts16 Feb 2012Dismissed

M/s Kanahiyalal Ghamandi Lal Vs Subhash

Rajasthan High Court · (2013) 1 BC 391 : (2012) 3 Crimes 346 : (2012) 2 RLW 1840

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 3, 4Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts13 Feb 2012

Kanchan (Smt.) Vs Vikramjeet Setiya

Rajasthan High Court · (2013) CriLJ 85 : (2013) 1 DMC 662 : (2013) 3 RCR(Civil) 77 : (2012) 4 WLN 210

Criminal Procedure Code, 1973 (CrPC) — Section 12, 125, 125(3), 23Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2(k), 2(o)