High Courts29 Feb 2012Dismissed

Mohan Lal Vs State of Rajasthan

Rajasthan High Court · (2013) 1 Crimes 510 : (2012) 4 RLW 3727

Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 41, 42, 43
High Courts28 Feb 2012

Pesuman Vs Ramlal

Rajasthan High Court · (2013) 2 ACC 606 : (2013) ACJ 824 : (2012) 3 WLN 133

Motor Vehicles Act, 1988 — Section 140, 166