COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 55 of 67

High Courts02 Mar 2012Dismissed

Syed Jalaluddeen and Another Vs State of Rajasthan

Rajasthan High Court · (2013) 1 Crimes 674 : (2013) 1 RCR(Criminal) 741 : (2013) 1 RLW 6

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 21, 21(a), 42

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High Courts02 Mar 2012Dismissed

Sangeeta Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2012 Raj 139 : (2013) 1 BC 255

Hindu Marriage Act, 1955 — Section 14

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High Courts02 Mar 2012Allowed

Sanjeev Kumar Vs Amar Singh and Others

Rajasthan High Court · (2013) 1 RLW 865

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts01 Mar 2012Dismissed

Bhagwati Lal and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 3 RLW 2345

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323, 451

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High Courts01 Mar 2012Dismissed

Arjun Vs State of Raj. and Others

Rajasthan High Court · (2013) 3 RLW 2323

Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 427, 447

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High Courts01 Mar 2012Disposed Off

Sukhdev Singh and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 3 RLW 2297

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302

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High Courts01 Mar 2012

Smt. Vimla Vs Mustaq Khan and Others

Rajasthan High Court · (2012) 4 TAC 346

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High Courts01 Mar 2012Dismissed

Pansari Gems International Vs Commissioner of Income Tax

Rajasthan High Court · (2012) 03 RAJ CK 0136

Income Tax Act, 1961 — Section 260A

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High Courts01 Mar 2012Dismissed

Ashok Kumar Nagar (Dr.) and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 4 RLW 3567 : (2013) 2 SCT 412

Constitution of India, 1950 — Article 14

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High Courts01 Mar 2012Dismissed

Smt. Angoori Devi and Others Vs Manager M/s Eicher Ltd. and Others

Rajasthan High Court · (2012) 03 RAJ CK 0101

Workmens Compensation Act, 1923 — Section 30

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High Courts01 Mar 2012Dismissed

Madan Singh Through LRs Vs Tej Prakash and Others

Rajasthan High Court · (2012) 03 RAJ CK 0089

Motor Vehicles Act, 1988 — Section 173(2)

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High Courts01 Mar 2012Dismissed

Durga Lal and Others Vs The State of Rajasthan

Rajasthan High Court · (2012) 03 RAJ CK 0087

Land Acquisition Act, 1894 — Section 18, 18(1), 54

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High Courts01 Mar 2012Dismissed

Ram Rai Vs Ram Dhan and Another

Rajasthan High Court · (2012) 03 RAJ CK 0085

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High Courts01 Mar 2012

Vishram Singh Vs Smt. Bholi Bai @ Bholeshwari @ Kamlesh

Rajasthan High Court · (2012) 03 RAJ CK 0081

Hindu Marriage Act, 1955 — Section 25, 25(1)

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High Courts01 Mar 2012Dismissed

Babu Lal Vs Punjab National Bank

Rajasthan High Court · (2012) 03 RAJ CK 0063

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 5 Rule 15, Order 9 Rule 13

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High Courts01 Mar 2012Disposed Off

Jagan Lal Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 1094

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High Courts29 Feb 2012

Vijendra @ Gorkha and Another Vs State of Rajasthan

Rajasthan High Court · (2012) 4 RLW 3707

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319, 374, 378(1)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

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High Courts29 Feb 2012