COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 53 of 67

High Courts14 Mar 2012Dismissed

Gajanand and Another Vs Additional Civil Judge and Others

Rajasthan High Court · (2012) 4 RLW 2923

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 17 Rule 1, Order 17 Rule 1(1), Order 18 Rule 2, Order 7 Rule 14Constitution of India, 1950 — Article 227

Read judgment

High Courts14 Mar 2012Dismissed

Saryu Kamal Builders Vs Astt./Dy. Commr. Service Tax Division, Jaipur

Rajasthan High Court · (2013) 289 ELT 264

Read judgment

High Courts13 Mar 2012Allowed

Tanu Kanwar (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2012) 3 RLW 2737

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(1), 210, 311Penal Code, 1860 (IPC) — Section 120B, 342, 363, 366, 372

Read judgment

High Courts13 Mar 2012Dismissed

Jarnail Singh Vs State of Rajasthan and others

Rajasthan High Court · AIR 2012 Raj 168

Rajasthan Minor Mineral Concession Rules, 1986 — Rule 7

Read judgment

High Courts13 Mar 2012Allowed

Ammini P.T. (Smt.) Vs Union of India and Others

Rajasthan High Court · (2012) 4 RLW 2892

Constitution of India, 1950 — Article 226

Read judgment

High Courts13 Mar 2012Dismissed

Om Prakash and Another Vs Chhitar and Others

Rajasthan High Court · (2012) 03 RAJ CK 0102

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5

Read judgment

High Courts13 Mar 2012Dismissed

Mool Chand Vs The Civil Judge and Others

Rajasthan High Court · (2012) 03 RAJ CK 0095

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts13 Mar 2012Allowed

Ramesh Kumar Jain Vs Master Rajan and Another

Rajasthan High Court · (2012) 03 RAJ CK 0094

Read judgment

High Courts13 Mar 2012Dismissed

Shripal Vs Kishan Lal

Rajasthan High Court · (2012) 03 RAJ CK 0080

Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 13(1)

Read judgment

High Courts13 Mar 2012Dismissed

Jugal Singh Vs The Bank of Baroda and Another

Rajasthan High Court · (2012) 03 RAJ CK 0078

Read judgment

High Courts13 Mar 2012Dismissed

Akhil Bhargava Vs Union of India and Others

Rajasthan High Court · (2012) 03 RAJ CK 0068

Read judgment

High Courts13 Mar 2012Allowed

M/s Maloo Finvest Services Pvt. Ltd. Vs Om Prakash Sharma and State of Rajasthan

Rajasthan High Court · (2012) 03 RAJ CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 79, 80

Read judgment

High Courts13 Mar 2012Dismissed

Vishnuswaroop Srivastava (deceased) through Legal Representatives Vs Additional Civil Judge and Others

Rajasthan High Court · (2012) 03 RAJ CK 0064

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 7 Rule 14

Read judgment

High Courts13 Mar 2012Allowed

Kailash Chand Vs Ram Prasad and Others

Rajasthan High Court · (2012) 03 RAJ CK 0018

Motor Vehicles Act, 1988 — Section 2(3)

Read judgment

High Courts12 Mar 2012Allowed

Bhanwar Singh Vs State of Rajasthan

Rajasthan High Court · (2013) 1 Crimes 594

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34

Read judgment

High Courts12 Mar 2012

Rajaram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 3 RLW 2356

Read judgment

High Courts12 Mar 2012Dismissed

Mahendra Singh Vs Union of India and Others

Rajasthan High Court · (2012) 03 RAJ CK 0108

Read judgment

High Courts12 Mar 2012

Ramchandra Vs Narayan and Others

Rajasthan High Court · (2012) 03 RAJ CK 0098

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1

Read judgment

High Courts12 Mar 2012

The New India Assurance Company Ltd. Vs Smt. Ganga Devi and Others

Rajasthan High Court · (2012) 03 RAJ CK 0082

Read judgment

High Courts12 Mar 2012Dismissed

Assistant General Manager, State Bank of India Vs Central Govt. Industrial Tribunal-cum-Labour Court, Jaipur and Others

Rajasthan High Court · (2012) 03 RAJ CK 0074

Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Section 5

Read judgment