High Courts20 Mar 2012Dismissed

RSRTC and Another Vs Banshi Dhar Raigar

Rajasthan High Court · (2012) 03 RAJ CK 0077

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 9, Order 22 Rule 9(2), Order 43 Rule 1, 100Limitation Act, 1963 — Section 5