High Courts22 Mar 2012Dismissed
Brajesh Chandra Vyas Vs State and Others
Rajasthan High Court · (2012) 03 RAJ CK 0123
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 50 of 67
High Courts22 Mar 2012Dismissed
Anandi Lal Kumawat and Others Vs RPSC.
Rajasthan High Court · (2012) 03 RAJ CK 0118
High Courts22 Mar 2012Dismissed
Pramod Bhalothia Vs Principal Secretary, Education Department and Others
Rajasthan High Court · (2012) 03 RAJ CK 0117
Constitution of India, 1950 — Article 226
High Courts22 Mar 2012
Baby Bharti Meghvanshi Vs Sirajuddin and Others
Rajasthan High Court · (2012) 03 RAJ CK 0115
Motor Vehicles Act, 1988 — Section 140
High Courts22 Mar 2012Dismissed
Shambhu Dayal Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) CriLJ 2359 : (2012) 4 RLW 3073
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 401(6), 432, 432(7), 433Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 32A, 37, 8
High Courts22 Mar 2012Dismissed
Brij Mohan Nat Vs Lekharam and Another
Rajasthan High Court · (2012) 03 RAJ CK 0099
High Courts22 Mar 2012Allowed
Tej Singh Vs managing Director, RSRTC and Others
Rajasthan High Court · (2012) 03 RAJ CK 0093
High Courts22 Mar 2012
Anil Kumar Khaliya Vs RSRTC and Another
Rajasthan High Court · (2012) 03 RAJ CK 0062
High Courts22 Mar 2012
Rajbala and Others Vs State and Others
Rajasthan High Court · (2012) 03 RAJ CK 0058
High Courts22 Mar 2012Dismissed
Mst. Khaoon Begum and Others Vs The Municipal Board, Dholpur and Another
Rajasthan High Court · (2012) 03 RAJ CK 0057
Civil Procedure Code, 1908 (CPC) — Section 151, 80
High Courts22 Mar 2012Dismissed
Jagdish and Others Vs Kamlesh Meena and Others
Rajasthan High Court · (2012) 03 RAJ CK 0053
High Courts22 Mar 2012Dismissed
Rajkumari Devi and Others Vs Hazari Lal and Another
Rajasthan High Court · (2012) 03 RAJ CK 0042
Limitation Act, 1963 — Section 5
High Courts22 Mar 2012
Ajay Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 03 RAJ CK 0039
High Courts22 Mar 2012Dismissed
Purshottam Das Malpani Vs Union of India
Rajasthan High Court · (2012) 36 STT 167 : (2012) 52 VST 409
Constitution of India, 1950 — Article 14, 245, 246, 246(1), 246(3)Finance Act, 2010 — Section 65, 65(105), 65(105)(zzzz), 65(90a), 66
High Courts22 Mar 2012Dismissed
Manisha (Smt.) Vs Seema Jain (Smt.)
Rajasthan High Court · (2013) 1 WLN 189
High Courts21 Mar 2012Dismissed
Brijraj Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 3277
Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts21 Mar 2012Dismissed
Padam Kumar @ Pradeep Kumar Vs Yashwant Kumar Garg and Another
Rajasthan High Court · (2012) 03 RAJ CK 0122
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts21 Mar 2012
Murlidhar and Others Vs Madan lal and Another
Rajasthan High Court · (2012) 03 RAJ CK 0110
High Courts21 Mar 2012Dismissed
Aklesh Pratap Singh Vs State and Others
Rajasthan High Court · (2012) 03 RAJ CK 0105
Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005 — Section 14, 14(3), 16, 5(2)
High Courts21 Mar 2012Dismissed
Ramesh Chand Vs Manju Devi
Rajasthan High Court · (2012) 03 RAJ CK 0104
Hindu Marriage Act, 1955 — Section 11, 28