High Courts27 Mar 2012
Ankit and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 2 Crimes 675
Copyright Act, 1957 — Section 63, 68Penal Code, 1860 (IPC) — Section 483, 486
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 49 of 67
High Courts27 Mar 2012Dismissed
Ram Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2348
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 8(c)
High Courts27 Mar 2012Dismissed
Shyam Prasad Sharma Vs Rajasthan Co-operative Dairy Federation, Jaipur and Another
Rajasthan High Court · (2012) 4 RLW 3380
High Courts27 Mar 2012Dismissed
Rashid Vs Amar Singh Rathore and Another
Rajasthan High Court · (2012) 03 RAJ CK 0124
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Mar 2012Dismissed
Mst. Gulab and Another Vs Board of Revenue Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 2012 Raj 131 : (2012) 4 RLW 3281
Criminal Procedure Code, 1973 (CrPC) — Section 107Rajasthan Land Revenue Act, 1956 — Section 75, 76
High Courts27 Mar 2012Dismissed
Smt. Kamla Devi Vs Prabhu Dayal and Others
Rajasthan High Court · (2012) 03 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts27 Mar 2012Dismissed
Smt. Dakhu Devi and Others Vs Ranjeet Singh and Others
Rajasthan High Court · (2012) 03 RAJ CK 0043
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts27 Mar 2012Dismissed
Bheem Singh Vs Addl. Civil Judge (Sr. Dn.), Bharatpur and Another
Rajasthan High Court · AIR 2012 Raj 152
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114, 114(e), 35, 76Registration of Births and Deaths Act, 1969 — Section 17(2)
High Courts27 Mar 2012
Balraj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1607
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302, 304, 34, 341, 342
High Courts27 Mar 2012Dismissed
Tulsi Nagar Vikas Samiti Vs Bhuvneshwar Kumar Agarwal and Others
Rajasthan High Court · AIR 2012 Raj 143
Civil Procedure Code, 1908 (CPC) — Section 10, 10(2)Jaipur Development Authority Act, 1982 — Section 54B, 83(8)(a)Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts27 Mar 2012Dismissed
Prabhu Ram @ Ramesh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1594
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts26 Mar 2012
Aaram Saini Vs Presiding Officer, Central Government Industrial Tribunal and Labour Court, Jaipur and Others
Rajasthan High Court · (2012) 135 FLR 847
Industrial Disputes Act, 1947 — Section 2(b), 2(s), 25F
High Courts26 Mar 2012Dismissed
Nagar Nigam, Kota Vs Additional District Judge, No. 4, Kota and Others
Rajasthan High Court · (2012) 03 RAJ CK 0114
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts26 Mar 2012Dismissed
State of Rajsthan and Another Vs Devendra Singh Chahar
Rajasthan High Court · (2012) 03 RAJ CK 0086
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts26 Mar 2012Allowed
Jayramdas Chela Vishandan Vs Civil Judge (Jr. Div.), Ist Class, Mahwa, District Dausa and Others
Rajasthan High Court · (2012) 03 RAJ CK 0071
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)Constitution of India, 1950 — Article 227
High Courts26 Mar 2012
Jalaur Singh @ Dilawar Singh and Another Vs Barkat and Others
Rajasthan High Court · (2012) 03 RAJ CK 0059
High Courts26 Mar 2012
Ram Kishan and Another Vs Jagannath and Another
Rajasthan High Court · (2013) 1 CDR 571
Constitution of India, 1950 — Article 227
High Courts22 Mar 2012Allowed
Vimla Devi (Smt.) and Others Vs Jhamman Lal Jain
Rajasthan High Court · (2012) 4 RLW 3491
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 6 Rule 17
High Courts22 Mar 2012Dismissed
Union of India and Another Vs Khurshid Ahmed and Others Indian Railway Catering and Tourism Corp. Ltd. and Another Vs Khurshid Ahmed and Another
Rajasthan High Court · (2012) 4 RLW 3005
Constitution of India, 1950 — Article 14
High Courts22 Mar 2012Dismissed
Bhanwar Singh Chouhan Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2163