High Courts30 Mar 2012Dismissed

Shambhu Singh Vs State of Rajasthan and Another

Rajasthan High Court · AIR 2012 Raj 156 : (2012) 4 RLW 3498

Mines and Minerals (Development and Regulation) Act, 1957 — Section 24A, 24A(1), 24A(2)Rajasthan Land Revenue Act, 1956 — Section 89, 89(3), 89(4), 89(5)