COURT ARCHIVE

Rajasthan High Court judgments, 2012

1,331 judgments · page 45 of 67

High Courts10 Apr 2012Dismissed

Pepi Devi and Others Vs Municipal Board, Pali

Rajasthan High Court · (2012) 3 WLN 37

Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Municipalities Act, 1959 — Section 80Transfer of Property Act, 1882 — Section 53A

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High Courts09 Apr 2012Dismissed

Ranveer Singh Vs State of Rajasthan

Rajasthan High Court · (2012) 4 RLW 3313

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 380, 453

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High Courts09 Apr 2012

Dr. Naveen Agarwal and Others Vs State and Others Dr. Ishita Gupta Vs RUHS and Another

Rajasthan High Court · (2013) 1 CDR 335 : (2013) 2 SCT 535

Constitution of India, 1950 — Article 14, 16, 226

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High Courts09 Apr 2012Allowed

State of Rajasthan Vs Sharda Kanwar

Rajasthan High Court · (2013) 2 RLW 1110

Criminal Procedure Code, 1973 (CrPC) — Section 482Rajasthan Excise Act, 1950 — Section 54A, 69, 69(6)

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High Courts09 Apr 2012

Diwar Chand Morya Vs The State of Rajasthan and Others

Rajasthan High Court · (2012) 2 WLN 533

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High Courts09 Apr 2012Dismissed

Ghisa Ram and Others Vs Board of Revenue and Others

Rajasthan High Court · (2012) 2 WLN 542

Constitution of India, 1950 — Article 227

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High Courts09 Apr 2012Dismissed

Koyali (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 3 RLW 2441 : (2012) 3 WLN 46

Constitution of India, 1950 — Article 226

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High Courts09 Apr 2012Dismissed

Balluram Sharma Vs District Collector (Recovery), Jaipur and Others

Rajasthan High Court · (2012) 2 WLN 561

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High Courts09 Apr 2012

Ramesh Chand and Another Vs The State of Rajasthan and Another

Rajasthan High Court · (2012) 2 WLN 553

Land Acquisition Act, 1894 — Section 18, 28A

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High Courts09 Apr 2012Allowed

Ghanshyam Meena Vs Board of Secondary Education and Another

Rajasthan High Court · (2013) 1 CDR 574

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High Courts09 Apr 2012

National Engineering Industries Limited Vs The Municipal Corporation and Others

Rajasthan High Court · (2013) 2 RLW 1001

Limitation Act, 1963 — Section 5

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High Courts06 Apr 2012Dismissed

Amrit Lal and Others Vs Board of Revenue and Others

Rajasthan High Court · (2012) 04 RAJ CK 0132

Constitution of India, 1950 — Article 227

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High Courts06 Apr 2012Allowed

Nand Kishore and Others Vs Shri Niwas and Others

Rajasthan High Court · (2013) 1 RCR(Rent) 212 : (2012) 4 RLW 3571

Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 116

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High Courts06 Apr 2012

Smt. Kalli Devi Meena Vs Addl. Civil Judge (S.D.) and ACJM No. 13, Bassi, Jaipur Metropolitan and Another

Rajasthan High Court · (2012) 2 WLN 635

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts06 Apr 2012

Divisional Manager, Rajasthan State Road Transport Corporation, Kota Vs Sh. Mahipal Singh and Another

Rajasthan High Court · (2012) 2 WLN 557

Industrial Disputes Act, 1947 — Section 17, 8

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High Courts06 Apr 2012Allowed

Rodu Ram Vs State of Rajasthan

Rajasthan High Court · (2012) 04 RAJ CK 0097

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High Courts06 Apr 2012Dismissed

Madan Mohan Dammani Vs Shri Maqsood Ahmed and Others

Rajasthan High Court · (2013) 2 CDR 1071 : (2012) 3 WLN 17

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High Courts06 Apr 2012Allowed

Smt. Anju Goyal Vs Rajneesh Goyal

Rajasthan High Court · (2012) 2 WLN 586

Hindu Marriage Act, 1955 — Section 13, 9

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High Courts06 Apr 2012Allowed

Chena Ram Vs State of Rajajasthan and Others

Rajasthan High Court · (2012) 04 RAJ CK 0065

Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 7

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High Courts06 Apr 2012Allowed

Asha Ram @ Ashu Ram Vs State of Rajasthan

Rajasthan High Court · (2012) 04 RAJ CK 0062

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