High Courts10 Apr 2012Dismissed

Ram Lal and Others Vs Shri Bajrang Lal

Rajasthan High Court · (2013) 1 CDR 577

Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24, 40, 6Registration Act, 1908 — Section 17, 49